High Courts10 Sept 2003
Smt. Manjushree Tripathy Vs Secretary, Orissa Legislative Assembly
Orissa High Court · (2004) 97 CLT 111
COURT ARCHIVE
Orissa High Court judgments, 2003
723 judgments · page 8 of 37
High Courts10 Sept 2003Dismissed
Aditya Narayan Panda Vs Sarat Kumar Bhutt
Orissa High Court · (2003) 09 OHC CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts10 Sept 2003Dismissed
Bhobani Bhoi Vs Gati Bhoi and Others
Orissa High Court · AIR 2004 Ori 110 : (2003) 96 CLT 577 : (2003) 2 OLR 603
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Sept 2003Dismissed
The Oriental Insurance Co. Ltd. Vs Bhaiga Pradhan and Others
Orissa High Court · (2004) 2 ACC 685 : (2003) 96 CLT 793
High Courts09 Sept 2003Dismissed
Step on Padhan alias Mallick Vs State of Orissa and Others
Orissa High Court · (2003) 09 OHC CK 0049
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 107National Security Act, 1980 — Section 3, 3(1), 3(2)
High Courts09 Sept 2003Dismissed
Stepon Pradhan alias Mallick Vs State of Orissa and Others
Orissa High Court · (2003) 09 OHC CK 0036
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 107National Security Act, 1980 — Section 3
High Courts09 Sept 2003
Ispat Labour Union, Steel Employees Association and Dillip Kumar Mohapatra, Secretary, Rourkela Shramik Sangh Vs The State Implementation and Evaluation Officer-cum-Labour Commissioner and Others
Orissa High Court · (2004) 97 CLT 194
Verification of Membership and Recognition of Trade Unions Rules, 1994 — Rule 11, 12
High Courts09 Sept 2003Dismissed
Pokani alias Prakashini Mohapatra and Others Vs State of Orissa
Orissa High Court · (2003) CLT 1134 (Suppl Crl) : (2004) CriLJ 689 : (2003) 26 OCR 433
Evidence Act, 1872 — Section 5Penal Code, 1860 (IPC) — Section 300, 302, 34
High Courts09 Sept 2003
New India Assurance Co. Ltd Vs Anjana Bewa alias Anjana Dei and Others
Orissa High Court · (2003) 09 OHC CK 0014
Motor Vehicles Act, 1988 — Section 110, 173
High Courts09 Sept 2003
Ispat Labour Union Rourkela Vs The State Implementation and Evaluation Officer-cum-Labour Commissioner and Others
Orissa High Court · (2004) 97 CLT 194
Verification of Membership and Recognition of Trade Unions Rules, 1994 — Rule 11, 11(2), 11(3), 12, 21
High Courts08 Sept 2003Dismissed
Ramesh Chandra Rout Vs State of Orissa and Others
Orissa High Court · (2004) 97 CLT 39
Bihar and Orissa Excise Act, 1915 — Section 22(1)Orissa Excise Rules, 1965 — Rule 34, 34(1)Orissa Exclusive Privilege Rules, 1970 — Rule 3
High Courts05 Sept 2003
Rajkumari Panigrahi and etc. Vs State of Orissa
Orissa High Court · (2004) CLT 103 (Suppl Crl) : (2004) CriLJ 1004 : (2003) 26 OCR 552 : (2003) OLR 775 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts05 Sept 2003Dismissed
Sri Purushottam Rana Vs Kanakalata Rana and Others
Orissa High Court · (2004) 97 CLT 729 : (2003) OLR 690 Supp
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 7 Rule 11, Order 7 Rule 11(6), 115, 115(1)
High Courts05 Sept 2003
Chief Accounts Officer, Telecom District and Another Vs Satyananda Jena
Orissa High Court · AIR 2004 Ori 47 : (2004) 97 CLT 534 : (2003) OLR 695 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 9Telegraph Act, 1885 — Section 7B
High Courts05 Sept 2003Allowed
Girija Shankar Panda Vs Union of India (UOI) and Others
Orissa High Court · (2004) 97 CLT 125 : (2003) OLR 723 Supp
COMPANIES ACT, 1956 — Section 442, 446
High Courts05 Sept 2003Dismissed
Sitaram ' Mahendra Ghosh and Others Vs Sri Antaryami Mohapatra and Others and Others
Orissa High Court · (2003) 96 CLT 762 : (2003) 2 OLR 409
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)
High Courts05 Sept 2003Dismissed
Sisupala Duria and Another Vs State of Orissa
Orissa High Court · (2003) CLT 1153 (Suppl Crl) : (2004) CriLJ 1007 : (2003) 26 OCR 548
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307
High Courts05 Sept 2003Dismissed
Philip Mandal and Others Vs State of Orissa and Another
Orissa High Court · (2003) CLT 1164 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Orissa Freedom of Religion Act, 1967 — Section 4Penal Code, 1860 (IPC) — Section 295(A), 451
High Courts05 Sept 2003Dismissed
Uma Bhoi and Another Vs The Sargul Gram Panchayat
Orissa High Court · (2003) 09 OHC CK 0012
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 115, 24
High Courts05 Sept 2003Dismissed
Narayan Dash Vs Gouranga Charan Dash and Others
Orissa High Court · (2003) 09 OHC CK 0011
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 39 Rule 1, Order 39 Rule 2, 115, 115(1)