High Courts06 Jan 2003Partly Allowed
Pradeep Kumar Pradhan Vs Dalimba Sahu
Orissa High Court · AIR 2003 Ori 79 : (2003) 25 OCR 353 : (2003) 1 OLR 241
Hindu Marriage Act, 1955 — Section 25, 9
COURT ARCHIVE
Orissa High Court judgments, 2003
723 judgments · page 37 of 37
High Courts06 Jan 2003Dismissed
The Management of TCPB, The Oberoi Palm Beach Hotel Vs Presiding Officer, Labour Court and Another
Orissa High Court · (2003) 95 CLT 214 : (2003) 97 FLR 989 : (2003) 2 LLJ 262
Industrial Disputes Act, 1947 — Section 17B, 2, 25F
High Courts03 Jan 2003Allowed
Ashok Das and Others Vs State of Orissa
Orissa High Court · (2003) 01 OHC CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 385, 386Penal Code, 1860 (IPC) — Section 249, 3, 304, 323, 324