High Courts22 Aug 2003Allowed

Ghanashyam Jena Vs State of Orissa

Orissa High Court · (2003) CLT 1270 (Suppl Crl) : (2003) CriLJ 4794 : (2003) 26 OCR 266 : (2004) 1 RCR(Criminal) 671

Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 120B
High Courts21 Aug 2003Allowed

Dinakrushna Vs Smt. Sunanda Behera

Orissa High Court · (2003) CLT 1235 (Suppl Crl) : (2003) CriLJ 5102 : (2003) 2 OLR 492

Criminal Procedure Code, 1973 (CrPC) — Section 197Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3