High Courts17 Feb 2003
Minaketan Bhoi Vs State of Orissa
Orissa High Court · (2003) CriLJ 3256
Penal Code, 1860 (IPC) — Section 304I
COURT ARCHIVE
Orissa High Court judgments, 2003
723 judgments · page 31 of 37
High Courts17 Feb 2003Allowed
Sri Gopal Baneriee alias Gopal Chandra Banerjee Vs State of Orissa
Orissa High Court · (2003) 25 OCR 187
Penal Code, 1860 (IPC) — Section 34, 379, 411
High Courts17 Feb 2003
Rabindranath Gounda Vs State of Orissa
Orissa High Court · (2003) CriLJ 2752 : (2003) OLR 87 Supp
Penal Code, 1860 (IPC) — Section 436
High Courts14 Feb 2003Dismissed
Kulamani Behera Vs Suka Jena
Orissa High Court · (2003) 02 OHC CK 0083
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Feb 2003
New India Assurance Co. Ltd. Vs Susanta Kumar Nayak and Another
Orissa High Court · (2003) 02 OHC CK 0031
Motor Vehicles Act, 1988 — Section 166, 170
High Courts14 Feb 2003Dismissed
Kailash Chandra Mahapatra Vs Jyotindra Nath Mitra and Gandhi Smruti Mandir
Orissa High Court · (2003) 02 OHC CK 0026
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts14 Feb 2003Dismissed
Paramananda Swain and Others Vs Rabindranath Swain and Others
Orissa High Court · (2003) 02 OHC CK 0024
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4)
High Courts14 Feb 2003Dismissed
Prafulla Kumar Nayak Vs Sunamani Bewa and Others
Orissa High Court · (2003) 02 OHC CK 0019
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Feb 2003Dismissed
Sitarani Sutar Vs Board of Secondary Education and Another
Orissa High Court · (2003) 02 OHC CK 0018
Constitution of India, 1950 — Article 226
High Courts14 Feb 2003Dismissed
Raj Kishore Chhapolia Vs State of Orissa and Others
Orissa High Court · (2003) 02 OHC CK 0001
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(1), 173(2), 173(3), 173(4)Penal Code, 1860 (IPC) — Section 34, 498A
High Courts13 Feb 2003Allowed
Sri Bikas Kuanar Vs Union of India (UOI) and Others
Orissa High Court · (2003) 02 OHC CK 0081
High Courts13 Feb 2003Allowed
Sri Sanjeev Marik Vs Union of India (UOI) and Others
Orissa High Court · (2003) 02 OHC CK 0080
High Courts13 Feb 2003
Sri Chittaranjan Kar Vs Union of India (UOI) and Others
Orissa High Court · (2003) 02 OHC CK 0075
Constitution of India, 1950 — Article 14, 16
High Courts13 Feb 2003
Bijay Kumar Parida and Others Vs State of Orissa and Others
Orissa High Court · (2003) 02 OHC CK 0017
High Courts13 Feb 2003Dismissed
Bhagabat Pradhan and Others Vs Laxman Pradhan and Others
Orissa High Court · (2003) 02 OHC CK 0016
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Orissa Land Reforms Act, 1960 — Section 15, 16, 67
High Courts11 Feb 2003
Simplex Engineering and Foundary Works Ltd. and Others Vs Bhubaneswar Pattnaik
Orissa High Court · AIR 2003 Ori 149 : (2003) 1 OLR 508
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 2, Order 9 Rule 13, 115Constitution of India, 1950 — Article 254
High Courts11 Feb 2003Dismissed
The Secretary, Home Department Vs Smt. Susila Kumari Padhi and Others and Giridhari Palai and Others
Orissa High Court · (2004) ACJ 1942 : (2003) 95 CLT 574 : (2003) 1 OLR 591
Motor Vehicles Act, 1988 — Section 146
High Courts10 Feb 2003
Antaryami Das @ Ganesh Dash Vs State of Orissa
Orissa High Court · (2003) 24 OCR 795
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 394
High Courts05 Feb 2003
Shri Ghanashyam Giri Vs Union of India and Others
Orissa High Court · (2003) 02 OHC CK 0077
High Courts05 Feb 2003
Syed Manawar Sayeed Vs Central Administrative Tribunal, Cuttack Bench and Others
Orissa High Court · (2003) 02 OHC CK 0076