High Courts21 Feb 2003
Chandrasekhar Samantasinghar Vs State of Orissa
Orissa High Court · (2003) 02 OHC CK 0028
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115(1)
COURT ARCHIVE
Orissa High Court judgments, 2003
723 judgments · page 30 of 37
High Courts21 Feb 2003Dismissed
Smt. Manasi Mohanty Vs Gokul Chandra Das
Orissa High Court · AIR 2003 Ori 148
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Feb 2003Allowed
Kusha Chandra Sahoo alias Kusha Charan Sahoo Vs State Bank of India a statutory Local Head Office at Forest Park, New Capital and Branch Office at Jajpur Town
Orissa High Court · (2003) 02 OHC CK 0051
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 5, 115, 151
High Courts20 Feb 2003Allowed
Board of Trustees, Paradip Port Trust Vs Managing Director, Industrial Infrastructure Development Corporation (IDCO) and Another
Orissa High Court · (2003) 95 CLT 739
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 31
High Courts20 Feb 2003Dismissed
Bhima Nayak Vs Chittaranjan Sahoo and Another
Orissa High Court · (2003) 02 OHC CK 0029
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Criminal Procedure Code, 1973 (CrPC) — Section 145Hindu Succession Act, 1956 — Section 23
High Courts19 Feb 2003
Ashok Kumar Sahoo Vs Union of India (UOI) and Others
Orissa High Court · (2003) 1 OLR 410
High Courts19 Feb 2003
Sri Adhikanda Sahu Vs State of Orissa and Others
Orissa High Court · (2003) 02 OHC CK 0066
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 294, 325, 353, 395
High Courts19 Feb 2003Dismissed
Madhusudan Jena Vs Chairman and Managing Director, United Bank of India and Others
Orissa High Court · (2004) 1 LLJ 717
High Courts19 Feb 2003Dismissed
Lingaraj Das Vs Union of India (UOI) and Others
Orissa High Court · (2003) 02 OHC CK 0061
High Courts19 Feb 2003Dismissed
Madhusudan Jena Vs Chairman and Managing Director, United Bank of India and Another
Orissa High Court · (2004) 1 LLJ 717
United Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 18, 4
High Courts19 Feb 2003Dismissed
Sri Amar Bilas Mohanty Vs State of Orissa and Others
Orissa High Court · (2003) 02 OHC CK 0033
High Courts19 Feb 2003Dismissed
Ramani Ranjan Das and Others Vs Controller of Examinations and Another
Orissa High Court · (2003) 02 OHC CK 0020
High Courts19 Feb 2003
Dashrathi Nayak Vs Central Administrative Tribunal, Cuttack Bench and Others
Orissa High Court · (2004) 1 LLJ 472 : (2003) 1 OLR 398
Constitution of India, 1950 — Article 311
High Courts19 Feb 2003Allowed
Joginath Sahoo and Another Vs State of Orissa
Orissa High Court · (2003) CLT 754 (Suppl Crl) : (2003) 25 OCR 47
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 307, 323, 326, 34
High Courts19 Feb 2003Dismissed
Subash Chandra Panda Vs Chairman-cum-Managing Director, Orissa Police Housing Welfare Corporation and Others
Orissa High Court · (2003) 02 OHC CK 0003
Orissa Service of Engineers Rules, 1941 — Rule 16
High Courts18 Feb 2003Dismissed
Smt. Nishamani Singh Vs Nishamani Dibya and Others
Orissa High Court · AIR 2003 Ori 123
Transfer of Property Act, 1882 — Section 123
High Courts18 Feb 2003Allowed
P. Papamma and Another Vs State of Orissa
Orissa High Court · (2003) CriLJ 2148 : (2003) OLR 286 Supp : (2003) 3 RCR(Criminal) 571
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts18 Feb 2003Allowed
Sankirtan Sha and Others Vs Jaya Krushna Patel
Orissa High Court · (2003) 02 OHC CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Penal Code, 1860 (IPC) — Section 447
High Courts17 Feb 2003Dismissed
Padu Khilla Vs State of Orissa
Orissa High Court · (2003) 24 OCR 891
Penal Code, 1860 (IPC) — Section 354, 448
High Courts17 Feb 2003Dismissed
Durgasankar Rath Vs State Bank of India and Others
Orissa High Court · (2003) 02 OHC CK 0070