High Courts06 Apr 2001Dismissed
Janaki Bohidar and others Vs Pradip Kumar Bohidar and others
Orissa High Court · AIR 2002 Ori 101 : (2001) 92 CLT 414
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 213, 218, 317, 57, 58
COURT ARCHIVE
Orissa High Court judgments, 2001
425 judgments · page 16 of 22
High Courts06 Apr 2001Dismissed
Rubbani Trading Co. Vs Sales Tax Officer and Others
Orissa High Court · (2001) 123 STC 609
Central Sales Tax (Orissa) Rules, 1957 — Rule 12(3), 7Orissa Sales Tax Act, 1947 — Section 3(3)Orissa Sales Tax Rules, 1947 — Rule 3(4), 47
High Courts06 Apr 2001Allowed
Arnapurna Sahoo Vs State of Orissa and Others
Orissa High Court · (2001) CriLJ 3019 : (2001) 21 OCR 86 : (2001) 1 OLR 572
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3
High Courts06 Apr 2001Partly Allowed
Bhobana Nahak Vs State of Orissa
Orissa High Court · (2001) 91 CLT 704
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Apr 2001
Soma Oram Vs Chairman, Steel Authority of India Ltd. and Others
Orissa High Court · (2001) 1 OLR 663
Constitution of India, 1950 — Article 226, 227
High Courts05 Apr 2001
Sri Jayanarayan Mohanty Vs State of Orissa and others
Orissa High Court · (2001) 92 CLT 421
Constitution of India, 1950 — Article 226
High Courts04 Apr 2001Allowed
Laxmi Mani Soren Vs Orissa Khadi and Village Industries Board and Others
Orissa High Court · (2001) 92 CLT 131 : (2001) 2 OLR 18
Constitution of India, 1950 — Article 16, 226, 227
High Courts03 Apr 2001Dismissed
Sri Chandrasekhar Mohapatra Vs State of Orissa
Orissa High Court · (2001) 92 CLT 348 : (2001) 20 OCR 611
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 317, 482Penal Code, 1860 (IPC) — Section 143, 341
High Courts30 Mar 2001Dismissed
Om Prakash Agarwala Vs Berhampur Municipality
Orissa High Court · (2001) 92 CLT 84
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts30 Mar 2001Allowed
Dwarika Paharia Vs State of Orissa
Orissa High Court · (2001) 03 OHC CK 0015
Penal Code, 1860 (IPC) — Section 100, 302, 304
High Courts30 Mar 2001Allowed
Safo @ Sayed Imran Alli Vs State of Orissa and others
Orissa High Court · (2001) 91 CLT 731
Constitution of India, 1950 — Article 21, 22(5), 226, 227National Security Act, 1980 — Section 3
High Courts30 Mar 2001Allowed
Lal Saheba Podh Vs Janaki Podh and another
Orissa High Court · (2001) 92 CLT 50
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
High Courts29 Mar 2001Allowed
Rameswar Pradhan Vs Surendra Naik and others
Orissa High Court · (2001) 92 CLT 432 : (2001) 21 OCR 13 : (2001) 1 OLR 655 : (2002) 1 RCR(Criminal) 226
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Mar 2001Dismissed
Padmalochan Hota Vs Haricharan Singh and others
Orissa High Court · (2002) 1 CivCC 74 : (2001) 92 CLT 360 : (2001) 1 OLR 653
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 100
High Courts29 Mar 2001
Kangali Ch. Sahu and Others Vs Duryodhan Sahu and Others
Orissa High Court · (2001) 1 OLR 657
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Mar 2001
Ashok Biri and Another Vs State of Orissa and Others
Orissa High Court · (2001) 1 OLR 586
Central Sales Tax Act, 1956 — Section 3Orissa Kendu Leaves (Control of Trade) Act, 1961 — Section 3Orissa Kendu Leaves (Control of Trade) Rules, 1962 — Rule 5B, 6
High Courts28 Mar 2001Dismissed
Santosh Kumar Biswal and another Vs Sahadev Mallick
Orissa High Court · (2001) 92 CLT 428 : (2001) 21 OCR 10 : (2001) 1 OLR 678 : (2002) 1 RCR(Criminal) 350
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 210, 319
High Courts27 Mar 2001
Sabita Swain and Others Vs The State of Orissa and Others
Orissa High Court · (2001) 92 CLT 101 : (2001) 1 OLR 517
Constitution of India, 1950 — Article 21, 226, 227, 41, 45
High Courts26 Mar 2001Dismissed
State Vs Yudhisthira Nanda
Orissa High Court · (2001) 20 OCR 538
Criminal Procedure Code, 1973 (CrPC) — Section 317Penal Code, 1860 (IPC) — Section 279, 304(A)
High Courts26 Mar 2001Allowed
Sasidhar Naik (died), Kuber Naik and others Vs Pulin Chandra Naik and others
Orissa High Court · (2001) 92 CLT 333 : (2001) 1 OLR 559
Civil Procedure Code, 1908 (CPC) — Section 100