High Courts19 Apr 2001
Rasananda Rout Vs Commissioner, Consolidation and Settlement and Others
Orissa High Court · (2001) 2 OLR 163
Orissa Survey and Settlement Act, 1958 — Section 15
COURT ARCHIVE
Orissa High Court judgments, 2001
425 judgments · page 15 of 22
High Courts19 Apr 2001
Sri Nabeen Chandra Sahu Vs Sri Debasis Sahu Sri Debasis Sahu Vs Sri Nabeen Chandra Sahu
Orissa High Court · AIR 2001 Ori 181 : (2001) 92 CLT 435
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 104
High Courts19 Apr 2001Dismissed
Madhu Construction Company Vs National Alluminium Company Ltd. and Others
Orissa High Court · AIR 2001 Ori 169 : (2001) 92 CLT 692
Constitution of India, 1950 — Article 226, 227
High Courts17 Apr 2001Dismissed
Padma Lochan Panda and others Vs State of Orissa and others
Orissa High Court · (2001) 92 CLT 355 : (2001) 2 OLR 144
Constitution of India, 1950 — Article 226
High Courts17 Apr 2001Allowed
Paradeep Phosphates Employees' Union thro' Genl. Secy. Prasant Kumar Mohapatra Vs District Labour Officer-cum-Returning Officer and Others
Orissa High Court · (2002) 2 LLJ 500 : (2001) 1 OLR 695
Constitution of India, 1950 — Article 226Rules for Verification of Membership and Recognition of Trade Unions Rules, 1994 — Rule 12, 28
High Courts16 Apr 2001Dismissed
Lalit Barik Vs Sita Barik
Orissa High Court · (2001) 92 CLT 772 : (2001) 20 OCR 699
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 202, 34, 448
High Courts13 Apr 2001Dismissed
Bijoy Soren Vs State of Orissa
Orissa High Court · (2001) 91 CLT 738
Criminal Procedure Code, 1973 (CrPC) — Section 100(5), 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Apr 2001
Bhagaban Mallik Vs State of Orissa and others
Orissa High Court · AIR 2001 Ori 143
High Courts13 Apr 2001
Nilachala Saw Mill Vs Sri Jagannath Temple Administration and others
Orissa High Court · (2001) 91 CLT 700 : (2001) 2 OLR 25
Constitution of India, 1950 — Article 226, 227
High Courts13 Apr 2001
Nandighose Associates Vs Orissa Small Industries Corporation and Another
Orissa High Court · (2001) 2 OLR 21
Constitution of India, 1950 — Article 226, 227
High Courts12 Apr 2001Dismissed
Mahendra Kumar Jena Vs Union of India and others
Orissa High Court · (2001) 91 CLT 752 : (2001) 1 OLR 665
Constitution of India, 1950 — Article 226, 227
High Courts11 Apr 2001
Aswini Kumar Patilly ami Ors. Vs State and Another
Orissa High Court · (2001) 20 OCR 685
Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 482Penal Code, 1860 (IPC) — Section 34, 467, 468, 471
High Courts11 Apr 2001Allowed
Athgarh Notified Area Council and Others Vs State of Orissa and Others
Orissa High Court · (2001) 92 CLT 557
Companies Act, 1956 — Section 237Constitution of India, 1950 — Article 226, 227, 243Orissa Municipal Act, 1950 — Section 401, 401(1)
High Courts11 Apr 2001
Aswini Kumar Padhy and Others Vs State and Another
Orissa High Court · (2001) 2 OLR 148
Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 482Penal Code, 1860 (IPC) — Section 34, 467, 468, 471
High Courts10 Apr 2001Dismissed
Srinibas Sandha Vs Commissioner-cum-Secretary, Energy Department, Government of Orissa and Others
Orissa High Court · (2001) 2 OLR 38
Constitution of India, 1950 — Article 226, 227
High Courts10 Apr 2001Allowed
Dr. Manisha Mohapatra Vs State of Orissa and others
Orissa High Court · (2001) 92 CLT 269
Constitution of India, 1950 — Article 226
High Courts09 Apr 2001
Smt. Jyotshna Mohapatra Vs State of Orissa and Others
Orissa High Court · (2001) 21 OCR 111 : (2001) 1 OLR 613
Orissa Forest Act, 1972 — Section 56, 57
High Courts09 Apr 2001
Smt. Prativa Pattnaik Vs State of Orissa and Another
Orissa High Court · (2001) 1 OLR 601
Civil Procedure Code, 1908 (CPC) — Section 16, 20, 80
High Courts09 Apr 2001Allowed
Prava alias Pravakar Gouda alias Mahakud Vs State of Orissa
Orissa High Court · (2001) 2 OLR 57
Penal Code, 1860 (IPC) — Section 304
High Courts06 Apr 2001Allowed
Narahari Dhal and another Vs Subarna Dei (Died), Dibakar Sahu and others
Orissa High Court · (2001) 3 CivCC 603 : (2001) 92 CLT 384 : (2001) 1 OLR 716
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 32(3)