High Courts08 Oct 1999
Mrs. Monika Acharya Vs State of Orissa
Orissa High Court · (2000) 18 OCR 183 : (2000) 1 OLR 299
Criminal Procedure Code, 1973 (CrPC) — Section 389, 424Prevention of Food Adulteration Act, 1954 — Section 16(1)
COURT ARCHIVE
Orissa High Court judgments, 1999
445 judgments · page 6 of 23
High Courts08 Oct 1999
Satyabadi Mallick Vs Chairman, Paradip Port Trust and Others
Orissa High Court · (1999) 10 OHC CK 0010
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226, 341, 341(1), 342, 342(1)
High Courts08 Oct 1999Dismissed
Mrs. Gayatri Mishra Vs Pramod Kumar Nanda
Orissa High Court · (1999) 88 CLT 761 : (2000) 1 DMC 102
Hindu Marriage Act, 1955 — Section 13(1)
High Courts07 Oct 1999Dismissed
Ganjia Patra Vs State of Orissa
Orissa High Court · (1999) 10 OHC CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Penal Code, 1860 (IPC) — Section 302
High Courts06 Oct 1999Allowed
Jagadish Mohanty Vs Kaliprasad Singh and Others
Orissa High Court · (2000) 1 CivCC 450 : (2000) 89 CLT 99 : (1999) 2 OLR 601
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts05 Oct 1999Dismissed
Smt. Satyabhama Padhi Vs Collector-cum-District Magistrate and Others
Orissa High Court · (1999) 2 OLR 616
Orissa Municipal Act, 1950 — Section 54
High Courts04 Oct 1999Dismissed
Baikuntha Mallik and Another Vs State of Orissa
Orissa High Court · (2000) 89 CLT 269
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Oct 1999Dismissed
Bhagabat Behera Vs Sri Sitakanta Misra and Others
Orissa High Court · (1999) 10 OHC CK 0031
Representation of the People Act, 1951 — Section 100, 100(1), 107, 123, 123(1)
High Courts30 Sept 1999
Prafulla Kishore Mohanti Vs State of Orissa and Others
Orissa High Court · (2004) 97 CLT 622
Orissa State Commission for Backward Classes Act, 1993 — Section 3
High Courts28 Sept 1999Dismissed
Tutu alias Biswajit Pattanaik Vs State of Orissa
Orissa High Court · (1999) 17 OCR 564 : (2000) 1 OLR 141
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302
High Courts28 Sept 1999Allowed
Shashikala Swain and Others Vs Md. Khairuddin and Another
Orissa High Court · (2001) ACJ 1638 : AIR 2000 Ori 52 : (1999) 88 CLT 681
Motor Vehicles Act, 1988 — Section 122, 168
High Courts24 Sept 1999
Union of India (UOI) Vs Steel Authority of India, Bhubaneswar
Orissa High Court · AIR 2000 Ori 27
Railway Claims Tribunal Act, 1987 — Section 23
High Courts24 Sept 1999
Divisional Manager, New India Assurance Co. Ltd. Vs Budhadeb Samal and Another
Orissa High Court · (2000) 3 LLJ 1444
Workmens Compensation Act, 1923 — Section 3
High Courts22 Sept 1999Dismissed
Bandaru Vs State of Orissa
Orissa High Court · (1999) 09 OHC CK 0006
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 302
High Courts21 Sept 1999Allowed
Doley Madlli Vs State of Orissa
Orissa High Court · (1999) 09 OHC CK 0005
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts17 Sept 1999Allowed
Director General and Inspector General of Police and Others Vs Subash Chandra Padhi and Another
Orissa High Court · (1999) 2 OLR 539
Administrative Tribunals Act, 1985 — Section 19
High Courts17 Sept 1999
New India Assurance Co. Ltd. Vs Dinanath Agrawalla and Others
Orissa High Court · (2000) ACJ 525 : AIR 2000 Ori 40 : (1999) 2 OLR 584
Motor Vehicles Act, 1939 — Section 110CC, 92AMotor Vehicles Act, 1988 — Section 140
High Courts17 Sept 1999
Gyan Singh Babaji Vs Jitendranath Bisoi and Another
Orissa High Court · (2001) ACJ 2108 : AIR 2000 Ori 49
Motor Vehicles Act, 1939 — Section 95
High Courts17 Sept 1999
Bijayananda Patra and Others, etc. Vs District Magistrate, Cuttack and Others, etc.
Orissa High Court · AIR 2000 Ori 70
Constitution of India, 1950 — Article 19(1), 25, 26Criminal Procedure Code, 1973 (CrPC) — Section 144Orissa Fire Works and Loudspeaker (Regulation) Act, 1958 — Section 62
High Courts17 Sept 1999Allowed
I.D.L. Industries Limited Vs Commissioner of Commercial Taxes and Another
Orissa High Court · (1999) 2 OLR 568
Orissa Sales Tax Act, 1947 — Section 14, 24(1), 24(5)