COURT ARCHIVE

Orissa High Court judgments, 1999

445 judgments · page 23 of 23

High Courts07 Jan 1999

Sri Ramlal Agarwalla Vs The Collector

Orissa High Court · (1999) 87 CLT 503

Essential Commodities Act, 1955 — Section 6(A), 7

High Courts06 Jan 1999

Orissa High Court · (2000) 119 ELT 12

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 124, 129EIncome Tax Act, 1961 — Section 34

High Courts05 Jan 1999

Orissa High Court · (1999) 87 CLT 308

Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304(B), 34, 498(A)

High Courts04 Jan 1999Dismissed

Orissa High Court · (1999) 01 OHC CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 342, 366, 376, 506

High Courts04 Jan 1999

Orissa High Court · AIR 1999 Ori 111 : (1999) 87 CLT 381 : (1999) 87 CLT 331

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17