High Courts19 Nov 1999Dismissed
Prasanna Kumar Routray Vs State of Orissa
Orissa High Court · (1999) 11 OHC CK 0009
Arbitration Act, 1940 — Section 39, 41(A)
COURT ARCHIVE
Orissa High Court judgments, 1999
445 judgments · page 4 of 23
High Courts18 Nov 1999
Abhimanyu Sahu Vs Narayan Chandra Sahu and Others
Orissa High Court · (2000) 1 OLR 85
Registration Act, 1908 — Section 47
High Courts18 Nov 1999Allowed
Ratnamani Badu Vs Purna Chandra Badu
Orissa High Court · (2000) 1 OLR 45
Transfer of Property Act, 1882 — Section 122, 123
High Courts18 Nov 1999Allowed
Goura Gobinda Das and Kamala Kanta Padhi Vs State of Orissa
Orissa High Court · (2000) CriLJ 1978 : (2000) 18 OCR 337 : (2000) 1 OLR 38
Penal Code, 1860 (IPC) — Section 332, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)
High Courts18 Nov 1999Allowed
Collector, Ganjam and Others Vs Narayan Besoyi
Orissa High Court · (2000) 89 CLT 81
High Courts17 Nov 1999Allowed
Land Acquisition Officer Vs Umakanta Mishra
Orissa High Court · (2000) 89 CLT 622
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1984 — Section 18, 54
High Courts17 Nov 1999Allowed
Prasanna Kumar Das alias Prasanna Das Vs Sudarsan Sethy
Orissa High Court · (2000) 89 CLT 411 : (2000) 18 OCR 178 : (2000) 1 OLR 37
Criminal Procedure Code, 1973 (CrPC) — Section 202(2), 482Penal Code, 1860 (IPC) — Section 307
High Courts15 Nov 1999
Prafulla Kumar Behera Vs Sardar Karnal Singh and Others
Orissa High Court · (2000) 2 OLR 148
Motor Vehicles Act, 1939 — Section 95, 96
High Courts12 Nov 1999
United India Insurance Company Limited Vs Bidesini Pradhan and Another
Orissa High Court · (2000) 2 ACC 248 : (2000) 89 CLT 312
High Courts12 Nov 1999Dismissed
Mallika K. (Smt) Vs Executive Engineer, Potteru Irrigation Division
Orissa High Court · (2001) ACJ 712 : (2000) 3 LLJ 678 : (2000) 1 OLR 310
Workmens Compensation Act, 1923 — Section 3
High Courts12 Nov 1999
Smt. K. Mallika, J. Vs Executive Engineer, Potteru Irrigation Division
Orissa High Court · (2000) 1 ACC 395 : (2000) 89 CLT 26
High Courts12 Nov 1999Allowed
Krushna alias Krushna Chandra Sahoo Vs Bhagaban Sahoo and Others
Orissa High Court · (2000) 89 CLT 240 : (1999) 2 OLR 658
High Courts10 Nov 1999Allowed
Tarini Pradhan and Another Vs Maya Biswal and Another
Orissa High Court · (2000) 90 CLT 137
High Courts10 Nov 1999
Omkar Ram Vs Adityalal Mukharjee
Orissa High Court · (2000) 89 CLT 502
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts10 Nov 1999Allowed
Nanda Kishore Mohapatra and Others Vs Binayak Mishra and Another
Orissa High Court · (2000) 89 CLT 438 : (2000) 1 OLR 92
Civil Procedure Code, 1908 (CPC) — Section 115Orissa Civil Courts Act, 1984 — Section 18, 299Succession Act, 1925 — Section 388(1), 388(2)
High Courts10 Nov 1999Allowed
Pradeep Kumar Debta Vs State of Orissa
Orissa High Court · (1999) 11 OHC CK 0006
Penal Code, 1860 (IPC) — Section 376, 451
High Courts10 Nov 1999Allowed
Saraswati Panda Vs Banabihari Malia
Orissa High Court · (1999) 11 OHC CK 0004
High Courts10 Nov 1999Dismissed
Benudhar Senapati Vs The Zone Officer, Rengali Irrigation Project and Another
Orissa High Court · (2000) 90 CLT 58 : (2000) 1 OLR 289
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 18(3)Limitation Act, 1963 — Section 5
High Courts09 Nov 1999Dismissed
Pramod Kumar Pradhan Vs State of Orissa
Orissa High Court · (2000) 18 OCR 27
Penal Code, 1860 (IPC) — Section 302
High Courts29 Oct 1999Allowed
Gurubari Bewa (deleted) Netramani Khuntia and Another Vs Jagadis Parida and Others
Orissa High Court · (2000) 89 CLT 86 : (1999) 2 OLR 650
Transfer of Property Act, 1882 — Section 122