High Courts23 Apr 1999Dismissed
Smt. Ribika Jani Vs Colombus Rath and Others
Orissa High Court · (1999) 04 OHC CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 245, 249
COURT ARCHIVE
Orissa High Court judgments, 1999
445 judgments · page 16 of 23
High Courts18 Apr 1999Dismissed
Jagannath Rout Vs Remachandra Dalai and Others
Orissa High Court · (1999) 04 OHC CK 0018
Penal Code, 1860 (IPC) — Section 34, 379
High Courts16 Apr 1999Dismissed
Laxminarayan Deepak Ranjan Das Vs K.K. Jha and Others
Orissa High Court · (1999) CriLJ 4200 : (1999) 17 OCR 7
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 340, 340(1), 464Penal Code, 1860 (IPC) — Section 193, 196
High Courts16 Apr 1999Dismissed
Smt. Santilata Sahoo Vs State of Orissa and Others
Orissa High Court · AIR 1999 Ori 199
Constitution of India, 1950 — Article 14, 299
High Courts13 Apr 1999Allowed
Golaphula Mahakul Vs State of Orissa and Others
Orissa High Court · (1999) 1 OLR 674
Constitution of India, 1950 — Article 226, 227Orissa High Court Rules, 1948 — Rule 23, 26, 3(1)
High Courts09 Apr 1999
Sara Dei (dead after her) Kantha Charan Swain Vs Kamadev Pradhan and Others
Orissa High Court · (1999) 1 OLR 662
High Courts08 Apr 1999Dismissed
Rabana Singh and Nabaghan Singh Vs State of Orissa
Orissa High Court · (1999) 04 OHC CK 0019
Evidence Act, 1872 — Section 114, 118, 8Penal Code, 1860 (IPC) — Section 376(2)
High Courts08 Apr 1999Dismissed
Raban Singh and Nabaghan Singh Vs State of Orissa
Orissa High Court · (1999) 04 OHC CK 0017
Evidence Act, 1872 — Section 114, 118, 8Penal Code, 1860 (IPC) — Section 376(2), 379(2)
High Courts08 Apr 1999Dismissed
Gunanidhi Panda @ Pande (dead) and after him Ukla Panda and Others Vs Asha Budek and Others
Orissa High Court · (1999) 87 CLT 686
High Courts08 Apr 1999Dismissed
Hemalata Devi Vs Pramod Kumar Patra and Others
Orissa High Court · AIR 1999 Ori 204 : (1999) 3 CivCC 346 : (1999) 87 CLT 694 : (1999) 1 OLR 614
Registration Act, 1908 — Section 17
High Courts08 Apr 1999Dismissed
Pitamber Nayak Vs District Judge and Another
Orissa High Court · (1999) 1 OLR 591
Orissa Grama Panchayat Act, 1965 — Section 25(1), 45(1)Orissa Panchayat Samiti Act, 1959 — Section 45(1), 45BPenal Code, 1860 (IPC) — Section 323
High Courts08 Apr 1999Dismissed
Manas Ranjan Das and Others Vs Consolidation Officer and Others Deba Prasad Das and Others Vs State of Orissa and Others Braja Kishore Samanta Pattnaik Vs Modern Fabricators and Others
Orissa High Court · (1999) 1 OLR 649
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 36, 37
High Courts07 Apr 1999Dismissed
Nanak Chand Khandelwalla Vs Ramkishan Khandelwalla and Others
Orissa High Court · (1999) 2 OLR 19
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47Limitation Act, 1963 — Section 14, 2 , 5
High Courts06 Apr 1999Dismissed
State of Orissa and Others Vs Suryanarayan Panda
Orissa High Court · (1999) 2 OLR 233
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6
High Courts02 Apr 1999Dismissed
Rama Chandra Khuntia Vs Ashok Kumar Das and Others
Orissa High Court · AIR 1999 Ori 208 : (1999) 88 CLT 136
Conduct of Elections Rules, 1961 — Rule 63Representation of the People Act, 1951 — Section 100, 101, 81(1)
High Courts02 Apr 1999Dismissed
Ananda Chandra Panda Vs Champa Panda and Others
Orissa High Court · (1999) 1 OLR 636
High Courts31 Mar 1999Dismissed
Sambhunath Bhagat and Others Vs Bhagirathi @ Gopinath Ram (and after him) Smt. Janaki Dei and Others
Orissa High Court · (1999) 88 CLT 257
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1963 — Section 14, 5
High Courts31 Mar 1999Allowed
Jasobanti Thakurani and Others Vs Commissioner of Endowments, Orissa and Others
Orissa High Court · AIR 1999 Ori 175 : (1999) 1 OLR 608
Orissa Hindu Religious Endowments Act, 1969 — Section 7
High Courts31 Mar 1999Allowed
Indramani Sahu and Others Vs Vedvyas Gupta and Others
Orissa High Court · (1999) 1 OLR 605
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2, Order 1 Rule 3A, Order 1 Rule 9
High Courts31 Mar 1999
Pipilipali Primary School. Vs State of Orissa and Others
Orissa High Court · (1999) 87 CLT 805