High Courts14 May 1999Dismissed
Sri Satyabrata Majhi Vs State of Orissa
Orissa High Court · (2000) 18 OCR 378 : (2000) 1 OLR 230
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Wild Life (Protection) Act, 1972 — Section 39, 9
COURT ARCHIVE
Orissa High Court judgments, 1999
445 judgments · page 15 of 23
High Courts14 May 1999Dismissed
Orissa State Financial Corporation Vs Sk. Rasul Baksh
Orissa High Court · (1999) 88 CLT 751 : (2001) 103 CompCas 53
State Financial Corporations Act, 1951 — Section 29, 31
High Courts14 May 1999Dismissed
Braja Nayak Vs State of Orissa
Orissa High Court · (1999) 05 OHC CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 161 , 311Penal Code, 1860 (IPC) — Section 294, 323, 34, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts13 May 1999Dismissed
Banthia Dehury and Others Vs State of Orissa
Orissa High Court · (1999) 88 CLT 26
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 326, 34
High Courts13 May 1999
Nimai Charan Mohanty and Others Vs State of Orissa and Others
Orissa High Court · (2000) 89 CLT 625 : (1999) 2 OLR 64
Constitution of India, 1950 — Article 226, 227Orissa Civil Services (Pension) Rules, 1992 — Rule 17
High Courts12 May 1999Partly Allowed
Smt. Sandhya Gupta and Another Vs Saibal Prasad Gupta
Orissa High Court · AIR 1999 Ori 216 : (1999) 88 CLT 594 : (1999) 2 DMC 756 : (1999) 2 OLR 110
Hindu Marriage Act, 1955 — Section 13, 13ASpecial Marriage Act, 1954 — Section 27
High Courts12 May 1999Allowed
Bishnu Kumar Shah Vs C.J.M.-cum-House Rent Control Authority, Balasore and Others
Orissa High Court · AIR 2000 Ori 24 : (1999) 2 OLR 592
Orissa House Rent Control Act, 1968 — Section 7
High Courts12 May 1999Dismissed
Rabinarayan Sundaray Vs Sushila Dei
Orissa High Court · (1999) 05 OHC CK 0004
High Courts12 May 1999Allowed
Paulus Oram Vs State of Orissa
Orissa High Court · (1999) 88 CLT 14 : (2000) CriLJ 1228 : (1999) 16 OCR 600
Criminal Procedure Code, 1973 (CrPC) — Section 161, 366, 391Penal Code, 1860 (IPC) — Section 302
High Courts11 May 1999Dismissed
State of Orissa Vs Sri Khetra Mohan Patnaik
Orissa High Court · (1999) 1 OLR 683
Land Acquisition Act, 1894 — Section 23, 4(1)
High Courts07 May 1999
Dulal Chandra Barik and Another Vs General Manager, Hotel Oberoi
Orissa High Court · (1999) 88 CLT 686 : (1999) 2 OLR 117
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 2, 2A
High Courts07 May 1999Dismissed
Hikoka Sani @ Sani Hikoka and Others Vs Batriya Sunadharo
Orissa High Court · (2000) 89 CLT 161
High Courts07 May 1999Dismissed
Union of India (UOI) Vs Souri Sahu and Others
Orissa High Court · (1999) 2 ACC 339 : (2001) ACJ 238 : (1999) 88 CLT 127
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts04 May 1999Dismissed
Parsuram Bhakta Vs State of Orissa and Others
Orissa High Court · (1999) 16 OCR 659
Penal Code, 1860 (IPC) — Section 302
High Courts04 May 1999Dismissed
Jaimani Majhi Vs Truptimayee Meher and Others
Orissa High Court · AIR 1999 Ori 196 : (1999) 88 CLT 227
Constitution of India, 1950 — Article 227Orissa Panchayat Samiti Act, 1959 — Section 45
High Courts01 May 1999Allowed
Paramananda Baug Vs State of Orissa and Others
Orissa High Court · (1999) 2 OLR 71
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts29 Apr 1999Dismissed
Sri Giridhari Behera Vs Kumari Bati Sahu
Orissa High Court · (2000) 89 CLT 182
High Courts29 Apr 1999Allowed
Oriental Insurance Co. Ltd. Vs Sukumari Das and Others
Orissa High Court · (2000) 2 ACC 287 : (2001) ACJ 1347 : (2000) 89 CLT 96
High Courts23 Apr 1999Dismissed
Masabattula Kondel Rao and Others Vs Smt. Keduri Achama and Another
Orissa High Court · (2000) CriLJ 1185 : (1999) 16 OCR 654
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(2), 207, 208Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts23 Apr 1999Dismissed
Madarsankar Mahekud and Others Vs State of Orissa and Others
Orissa High Court · AIR 1999 Ori 198
Orissa Education Act, 1969 — Section 3, 7