High Courts05 Nov 1998
Biswajit Das Vs State of Orissa
Orissa High Court · (1999) 88 CLT 571 : (1999) 16 OCR 251 : (1999) 1 OLR 440
COURT ARCHIVE
Orissa High Court judgments, 1998
445 judgments · page 5 of 23
High Courts05 Nov 1998
Lingaraj Khandayat Ray Vs Bibhu alias Braja Kishore alias Bibhuti Bhusan Swain and Another
Orissa High Court · (1999) 1 OLR 115
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Nov 1998Allowed
Swapnendu Pattnaik Vs Orissa University of Agriculture and Technology and Others
Orissa High Court · (1999) 88 CLT 174 : (1999) 2 OLR 597
Constitution of India, 1950 — Article 226, 227
High Courts05 Nov 1998Dismissed
Panacea Pvt. Ltd. Vs State of Orissa and Others
Orissa High Court · AIR 1999 Ori 101
Constitution of India, 1950 — Article 14, 226, 299
High Courts05 Nov 1998Allowed
Susila Das and Another Vs Fakir Gauda and Another
Orissa High Court · (1999) 87 CLT 74 : (1999) CriLJ 1207
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439, 439(2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Nov 1998Allowed
Madhusudan Sahu Vs State of Orissa
Orissa High Court · (1999) 87 CLT 871 : (1999) 1 OLR 67
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 27
High Courts03 Nov 1998Allowed
Yash Granites Vs State of Orissa and Others
Orissa High Court · AIR 1999 Ori 230 : (1999) 1 OLR 151
Constitution of India, 1950 — Article 14, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 13Orissa Minor Minerals Concession Rules, 1990 — Rule 5, 5(6), 6, 6(6)
High Courts03 Nov 1998
Uttam Kumar Singh Vs Golak Chandra Jena and Others
Orissa High Court · (1999) 87 CLT 468
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482Penal Code, 1860 (IPC) — Section 302
High Courts03 Nov 1998Dismissed
Sri Aslwk Kumar Panda Vs Secretary Home Department, Govt of Orissa and Others
Orissa High Court · (1999) 16 OCR 24
Penal Code, 1860 (IPC) — Section 307, 323, 326, 34, 380
High Courts30 Oct 1998Dismissed
New India Assurance Co. Ltd. Vs Sankarsana Dalai and Another
Orissa High Court · (1999) 87 CLT 772 : (1999) 3 LLJ 1380
Workmens Compensation Act, 1923 — Section 30
High Courts30 Oct 1998Allowed
Eastern Metals and Vs State of Orissa and Others
Orissa High Court · AIR 1999 Ori 140 : (1998) 86 CLT 792
Constitution of India, 1950 — Article 14, 254, 254(2)Electricity (Supply) Act, 1948 — Section 49Electricity Act, 1910 — Section 3
High Courts30 Oct 1998Dismissed
The Divisional Manager, New India Assurance Company Ltd. Vs Sulochana Jena and Others
Orissa High Court · (1998) 10 OHC CK 0007
Motor Vehicles Act, 1939 — Section 110, 110(D), 170, 173, 96
High Courts29 Oct 1998Allowed
Abadhuta Biswal and Another Vs The State and Another
Orissa High Court · (1999) 1 OLR 85
Criminal Procedure Code, 1973 (CrPC) — Section 133, 135, 137, 138
High Courts29 Oct 1998Dismissed
Ramesh Sharma and Another Vs Food Inspector, Cuttack Municipality
Orissa High Court · (1999) CriLJ 1191
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 16(1)
High Courts28 Oct 1998
Smt. Champarani Swain Vs State of Orissa
Orissa High Court · (1998) 10 OHC CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482
High Courts28 Oct 1998Allowed
Smt. Amita Dey and Others Vs Chief Judicial Magistrate and Others
Orissa High Court · (1999) 1 OLR 160
High Courts28 Oct 1998Allowed
Punjab National Bank Vs Orissa State Financial Corporation and Others
Orissa High Court · (1999) 87 CLT 82 : (2000) 102 CompCas 151 : (1999) 1 OLR 86
State Financial Corporations Act, 1951 — Section 29
High Courts28 Oct 1998Allowed
State of Orissa and Another Vs Orissa Administrative Tribunal, Bhubaneswar Bench and Another
Orissa High Court · (1999) 87 CLT 79
High Courts28 Oct 1998
Orissa State Financial Corporation Ltd. Vs Shyam Sundar Rath
Orissa High Court · (1999) 1 OLR 131
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts27 Oct 1998
Sarala Co-operative Society and Others Vs Kameswar Primary Fish Production Marketing Co-operative Society Ltd. and Others
Orissa High Court · (1999) 87 CLT 653
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 39 Rule 1, Order 39 Rule 2