High Courts18 Nov 1998Allowed
Bikram Kumar Sahoo Vs Orissa State Handloom Development Corporation Ltd. and Others
Orissa High Court · (1999) 87 CLT 559 : (1999) 3 LLJ 1285
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Orissa High Court judgments, 1998
445 judgments · page 4 of 23
High Courts17 Nov 1998
Subhendu Sarkar Vs Union of India (UOI) and Another
Orissa High Court · (1999) 2 OLR 39
Constitution of India, 1950 — Article 21, 226, 227
High Courts16 Nov 1998
Sri Nrusinghanath Sarangi Vs State of Orissa and Others
Orissa High Court · (1999) 87 CLT 234
Criminal Procedure Code, 1973 (CrPC) — Section 320(2), 482Penal Code, 1860 (IPC) — Section 188, 406
High Courts16 Nov 1998
Alekh Das Vs Himat Ranjan Das and Another
Orissa High Court · (1999) 2 LLJ 1339
Workmens Compensation Act, 1923 — Section 4
High Courts16 Nov 1998Allowed
Khira Swain Vs State of Orissa and Others
Orissa High Court · (1998) 11 OHC CK 0010
Constitution of India, 1950 — Article 226, 227
High Courts16 Nov 1998Dismissed
National Insurance Co. Ltd. Vs Raisa Bibi and Others
Orissa High Court · (2000) ACJ 600 : AIR 1999 Ori 78
Central Motor Vehicles Rules, 1989 — Rule 71Motor Vehicles Act, 1988 — Section 10, 13, 147, 27, 28
High Courts13 Nov 1998Dismissed
Mora alias Muchiram Murmu Vs State of Orissa
Orissa High Court · (1999) CriLJ 3106
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts13 Nov 1998
Haria alias Hadibandhu Prusty Vs State of Orissa
Orissa High Court · (1999) 16 OCR 21
Arms Act, 1959 — Section 25(IB), 25(IE)Explosive Substances Act, 1908 — Section 3Penal Code, 1860 (IPC) — Section 395 , 397
High Courts13 Nov 1998Dismissed
Padmalaya Barik and Another Vs State of Orissa
Orissa High Court · (1999) 16 OCR 87
Penal Code, 1860 (IPC) — Section 380, 392
High Courts09 Nov 1998
National Trading Co. Vs Sales-tax Officer and Others
Orissa High Court · (1999) 1 OLR 587
Orissa Sales Tax Act, 1947 — Section 14D
High Courts09 Nov 1998
Commerce and Industries and Another Vs Punjab National Bank
Orissa High Court · (1999) 1 OLR 105
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 13, 151Contract Act, 1872 — Section 176
High Courts09 Nov 1998Allowed
Rev. Joseph Cherian and Others Vs Mrs. Celine Thomas
Orissa High Court · AIR 1999 Ori 93 : (1999) 88 CLT 604 : (1999) 1 OLR 169
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 Nov 1998Allowed
Padmanav Dehury and Others Vs State of Orissa and Others
Orissa High Court · AIR 1999 Ori 97
Orissa Education (Establishment, Recognition and Management of Private Junior Colleges/Higher Secondary Schools) Rules, 1991 — Rule 27Orissa Education Act, 1969 — Section 3
High Courts06 Nov 1998Allowed
Prasanta Kumar Sahu Vs State of Orissa
Orissa High Court · (1999) CriLJ 969 : (1999) 1 OLR 71
Penal Code, 1860 (IPC) — Section 302
High Courts06 Nov 1998Allowed
Santosh Kumar Mallia and Others and Prafulla Chandra Mangaraj and Others Vs State of Orissa and Others
Orissa High Court · (1999) 1 OLR 89
Orissa Municipal Act, 1950 — Section 3(17), 81
High Courts06 Nov 1998Dismissed
Bijaya Sahu Vs State of Orissa
Orissa High Court · (1999) CriLJ 1258
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts06 Nov 1998
Vivek Kamdar Vs The Principal, Christ College and Others Principal, Christ College Vs State of Orissa and Others
Orissa High Court · (1999) 1 OLR 30
Constitution of India, 1950 — Article 226, 227
High Courts05 Nov 1998
Smt. Padmini Sekhar Deo and Others Vs Pankajini Thakur and Another
Orissa High Court · (1999) 88 CLT 297
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Nov 1998Allowed
Smt. Manjulata Mallick Vs State of Orissa and Others
Orissa High Court · (1999) 88 CLT 130