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Orissa High Court judgments, 1998

445 judgments · page 23 of 23

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High Courts07 Jan 1998Allowed

Smt. Samani Mohantani Vs Duryodhan Mohanta and Others

Orissa High Court · AIR 1998 Ori 76 : (1999) 4 CivCC 664 : (1998) 85 CLT 435

Partition Act, 1893 — Section 4
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High Courts07 Jan 1998Dismissed

Smt. Kamala Kumari Bohara Vs Harekrishna Ghadei and Others

Orissa High Court · AIR 1998 Ori 196

Hindu Minority and Guardianship Act, 1956 — Section 8(2)Hindu Succession Act, 1956 — Section 22
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High Courts07 Jan 1998Allowed

Ramesh Kumar Kar and Others Vs Steel Authority of India Ltd. and Others

Orissa High Court · (1998) 79 FLR 809 : (1998) 1 LLJ 1044

Orissa Factories Rules, 1950 — Rule 61A(2)
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High Courts06 Jan 1998Dismissed

Nalco Workers Union Vs Asst. Labour Commissioner

Orissa High Court · (1998) 2 LLJ 443

Industrial Disputes Act, 1947 — Section 12
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High Courts05 Jan 1998Allowed

Butu Naik and Others Vs Saraswati Devi

Orissa High Court · AIR 1998 Ori 119

Evidence Act, 1872 — Section 64
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