High Courts09 Aug 1995Dismissed
Gananath Jena Vs State of Orissa
Orissa High Court · (1996) CriLJ 229 : (1995) 2 OLR 492
Penal Code, 1860 (IPC) — Section 376, 511
COURT ARCHIVE
Orissa High Court judgments, 1995
366 judgments · page 6 of 19
High Courts09 Aug 1995Dismissed
Debadutta Pal Vs Indumati Pal and Others
Orissa High Court · (1996) 81 CLT 413 : (1995) 2 OLR 449 : (1995) 2 OLR 448
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16
High Courts08 Aug 1995Allowed
Rajkishore Satpathy Vs Harekrushna Satpathy and Others
Orissa High Court · (1995) 2 OLR 332
Civil Procedure Code, 1908 (CPC) — Section 100, 103
High Courts07 Aug 1995Allowed
Dilip Kumar Naik Vs State Bank of India and Others
Orissa High Court · (1997) 3 LLJ 454
Constitution of India, 1950 — Article 226, 227
High Courts04 Aug 1995
Southern Explosives Company Private Limited Vs Orissa Sales Tax Tribunal and Others
Orissa High Court · (1995) 2 OLR 491
Orissa Sales Tax Act, 1947 — Section 23(3)Orissa Sales Tax Rules, 1947 — Rule 82A
High Courts31 Jul 1995
Sambhu Prasad Panda Vs Ch. Bapana Amma and Another Ch. Bapana Amma Vs Sambhu Prasad Panda and Another
Orissa High Court · (1997) 2 OLR 149 : (1995) 2 OLR 149
High Courts31 Jul 1995Dismissed
Kunja Bihari Nanda Vs Kusha Naik
Orissa High Court · (1995) 2 OLR 456
Orissa Money Lenders Act, 1939 — Section 10, 7C, 7D
High Courts31 Jul 1995Dismissed
Prasanna Kumar Singh Vs Golak Chandra Madhual and Another
Orissa High Court · (1995) 2 OLR 394
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 6, 6(3)
High Courts28 Jul 1995
The Executive Officer, Berhampur Municipality Vs Gurunath Panigrahi
Orissa High Court · (1995) 2 OLR 508
Orissa Municipal Act, 1950 — Section 273, 347
High Courts27 Jul 1995Dismissed
Jayanta Kumar Das Vs United Bank of India and Others
Orissa High Court · (1995) 2 OLR 352
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 4
High Courts26 Jul 1995Dismissed
S.S. Mohapatra Vs The Chancellor, Utkal University and Others
Orissa High Court · (1995) 2 OLR 249
Orissa Universities Act, 1989 — Section 21(2)
High Courts26 Jul 1995Dismissed
Oriental Insurance Co. Ltd. Vs Sk. Nasiruddin and Sk. Nasir and Another
Orissa High Court · (1996) ACJ 1220
Motor Vehicles Act, 1988 — Section 173
High Courts26 Jul 1995Allowed
Damodar Behera and Another and Sagar Barik Vs State of Orissa
Orissa High Court · (1996) CriLJ 346 : (1995) 2 OLR 502
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts25 Jul 1995
Orient Paper and Industries Limited and Another Vs Superintendent, Central Excise and Others
Orissa High Court · (1995) 52 ECC 1 : (1996) 82 ELT 192 : (1995) 2 OLR 299
Constitution of India, 1950 — Article 226, 227
High Courts24 Jul 1995
Dina alias Dinabandhu Banchhor Vs State of Orissa
Orissa High Court · (1996) CriLJ 2398 : (1995) 2 OLR 392
Penal Code, 1860 (IPC) — Section 304, 320, 325
High Courts24 Jul 1995Allowed
Md. Abdul Zahur Vs State of Orissa and Others
Orissa High Court · (1995) 2 OLR 312
National Security Act, 1980 — Section 14, 3(2)
High Courts21 Jul 1995Dismissed
Atanu Kumar Sahu Vs State of Orissa
Orissa High Court · (1995) 2 OLR 404
Penal Code, 1860 (IPC) — Section 361, 363, 376
High Courts21 Jul 1995Allowed
Gouranga Sahu Vs State of Orissa
Orissa High Court · (1995) 2 OLR 228
Prevention of Food Adulteration Act, 1954 — Section 13(2)Prevention of Food Adulteration Rules, 1955 — Rule 9A
High Courts21 Jul 1995Dismissed
Ram Krushna Padhiary Vs State of Orissa
Orissa High Court · (1995) 2 OLR 419
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)
High Courts21 Jul 1995Dismissed
Rabinarayan Khuntia Vs Fakir Dalei and Others
Orissa High Court · (1995) 2 OLR 233
Evidence Act, 1872 — Section 35