High Courts07 Sept 1995Allowed
Ajaya Kumar Bej Vs State of Orissa
Orissa High Court · (1996) CriLJ 898 : (1995) 2 OLR 686
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 50
COURT ARCHIVE
Orissa High Court judgments, 1995
366 judgments · page 5 of 19
High Courts06 Sept 1995Allowed
Debendranath Pradhan Vs State of Orissa and Others
Orissa High Court · (1995) 2 OLR 545
Orissa Land Reforms Act, 1960 — Section 60
High Courts01 Sept 1995Allowed
Sobha Kumbhar and Another Vs Kunja Luha
Orissa High Court · (1996) CriLJ 735
Criminal Procedure Code, 1973 (CrPC) — Section 513Penal Code, 1860 (IPC) — Section 447, 506
High Courts01 Sept 1995Dismissed
Syed Abdul Jamil Vs Sharifa Bibi
Orissa High Court · (1996) 1 OLR 102
High Courts01 Sept 1995Partly Allowed
Duryodhan Samal and Others Vs Padma Charan Biswal and Others
Orissa High Court · AIR 1996 Ori 47 : (1996) 1 CivCC 231 : (1995) 2 OLR 481
Easements Act, 1882 — Section 28
High Courts28 Aug 1995
Commissioner of Income Tax Vs Baishnab Charan Mohanty
Orissa High Court · (1995) 08 OHC CK 0004
Income Tax Act, 1961 — Section 256, 68
High Courts27 Aug 1995Allowed
Sambaru Sabar Vs State of Orissa
Orissa High Court · (1996) 2 OLR 553
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 325
High Courts25 Aug 1995Dismissed
Basanti Mohanty Vs Brahmanand Das and Others
Orissa High Court · AIR 1996 Ori 85 : (1995) 2 OLR 525
Transfer of Property Act, 1882 — Section 54
High Courts25 Aug 1995
Rama Chandra Pani Vs Keshab Chandra Panda and Another
Orissa High Court · (1995) 2 OLR 652
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Partition Act, 1893 — Section 4
High Courts25 Aug 1995
Land Acquisition Officer Vs Smt. Mahalakshmi Panda
Orissa High Court · AIR 1996 Ori 95
Land Acquisition Act, 1894 — Section 23
High Courts25 Aug 1995
Janmejoy Dinda Vs State of Orissa
Orissa High Court · (1996) CriLJ 2250 : (1996) 1 OLR 12
Drugs and Cosmetics Act, 1940 — Section 18, 18A, 27, 28, 28A
High Courts24 Aug 1995
Pramod Kumar Singh Vs Industrial Promotion and Investment Corporation of Orissa Ltd. and Others
Orissa High Court · (1995) 2 OLR 530
Constitution of India, 1950 — Article 226
High Courts24 Aug 1995Allowed
Hadibandhu Senapati and Another Vs Smt. Champamani Behera and Others
Orissa High Court · AIR 1996 Ori 83 : (1995) 2 OLR 446
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts18 Aug 1995Dismissed
Narayan Chandra Naik Vs Surjya Gomango and Others
Orissa High Court · (1996) CriLJ 1580 : (1996) 1 OLR 95 : (1996) 1 OLR 94
Criminal Procedure Code, 1973 (CrPC) — Section 145, 452Penal Code, 1860 (IPC) — Section 34, 379, 447
High Courts11 Aug 1995
Baikunthnath Mohanta Vs State of Orissa
Orissa High Court · (1996) CriLJ 661
Criminal Procedure Code, 1973 (CrPC) — Section 425, 452, 454Penal Code, 1860 (IPC) — Section 307, 313, 34
High Courts11 Aug 1995Dismissed
Narasingha Padhi (dead) and after him Rangabati Padhi and Others Vs Sasibhusan Tripathy and Another
Orissa High Court · (1995) 2 OLR 497
Civil Procedure Code, 1908 (CPC) — Section 100, 100(4), 100(5)Specific Relief Act, 1963 — Section 34, 42
High Courts11 Aug 1995Dismissed
Braja Kishore Sahu and Others Vs Smt. Sailabala Sahu and Others
Orissa High Court · (1995) 2 OLR 348
High Courts11 Aug 1995
Danardan Samal Vs State of Orissa
Orissa High Court · (1995) 2 OLR 520
Penal Code, 1860 (IPC) — Section 395, 457
High Courts11 Aug 1995
Badridas Chandak Vs Purna Chandra Mishra
Orissa High Court · (1996) CriLJ 902
Prevention of Food Adulteration Act, 1954 — Section 16(1), 23(1A), 7Prevention of Food Adulteration Rules, 1955 — Rule 5, 50
High Courts11 Aug 1995
Raghunath Asha Vs State of Orissa
Orissa High Court · (1996) CriLJ 1259 : (1995) 2 OLR 261 : (1995) 2 OLR 260
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361