High Courts08 Aug 1994Allowed
Rahas Bihari Das and Others Vs State of Orissa and Others
Orissa High Court · AIR 1995 Ori 23 : (1994) 78 CLT 716 : (1994) 2 OLR 391
COURT ARCHIVE
Orissa High Court judgments, 1994
366 judgments · page 9 of 19
High Courts05 Aug 1994Allowed
The Oriental Insurance Co. Ltd. Vs Abdul Sahid Khan and Others
Orissa High Court · (1994) 2 ACC 712 : (1995) ACJ 624 : (1994) 2 OLR 336
Motor Vehicles Act, 1939 — Section 96
High Courts05 Aug 1994Dismissed
National Co-operative Consumer's Federation of India Ltd. Vs Union of India (UOI)
Orissa High Court · (1996) ACJ 491 : AIR 1995 Ori 204 : (1994) 2 OLR 331
Limitation (Amendment) Act, 1993 — Article 11, 18Railways Act, 1890 — Section 77C
High Courts05 Aug 1994Dismissed
Laxmidhar Pradhan Vs State of Orissa and Others
Orissa High Court · (1995) CriLJ 2456 : (1994) 2 OLR 379 : (1995) 3 RCR(Criminal) 385
Orissa Forest Act, 1972 — Section 56
High Courts04 Aug 1994
Ashok Kumar Moharana Vs State of Orissa
Orissa High Court · (1995) CriLJ 207 : (1994) 2 OLR 513 : (1994) 2 OLR 512
Probation of Offenders Act, 1958 — Section 11, 6Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts04 Aug 1994Dismissed
Rabindra Nayak alias Rabindra Kumar Nayak Vs State of Orissa
Orissa High Court · (1994) CriLJ 3521
High Courts03 Aug 1994Allowed
Samrat Industries Vs Regional Director, ESI Corpn.
Orissa High Court · (1995) 1 LLJ 171 : (1994) 2 OLR 328
Employees State Insurance Act, 1948 — Section 85B
High Courts03 Aug 1994Allowed
Mohammed Habib Ummer Sahigir and Others Vs Commissioner of Sales Tax and Others
Orissa High Court · (1994) 2 OLR 410
Orissa Sales Tax Act, 1947 — Section 16AOrissa Sales Tax Rules, 1947 — Rule 94
High Courts03 Aug 1994Dismissed
Prafulla Kumar Mohapatra Vs Chairman, Baitarani Gramya Bank and Others
Orissa High Court · (1994) 78 CLT 955 : (1994) 2 OLR 484
High Courts02 Aug 1994
Baikunthanath Sahu Vs Gangadhar Sahu and Others
Orissa High Court · AIR 1995 Ori 194 : (1994) 2 OLR 278
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts01 Aug 1994Dismissed
Ajanta Enterprisers Vs The Sales Tax Officer and Another
Orissa High Court · (1994) 2 OLR 463
Orissa Sales Tax Act, 1947 — Section 14C
High Courts01 Aug 1994
Sushil Kumar Sangneria Vs Food Inspector, Cuttack Municipality
Orissa High Court · (1994) 2 OLR 317
Evidence Act, 1872 — Section 138
High Courts01 Aug 1994Dismissed
Pami Bisoyi and Others Vs Lakshmana Bisoyi and Others
Orissa High Court · AIR 1994 Ori 332 : (1994) 2 OLR 362
Orissa Estates Abolition Act, 1951 — Section 39
High Courts01 Aug 1994
Ashok M. Javeri and Another Vs Surajbhan Jain
Orissa High Court · (1994) 08 OHC CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 311, 313, 313(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Aug 1994
Rabinarayan Samal Vs Bharat Samal and Others
Orissa High Court · (1994) 78 CLT 895 : (1995) 1 DMC 126
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts01 Aug 1994Dismissed
Huding Singh Vs State of Orissa
Orissa High Court · (1994) 78 CLT 1031 : (1995) 1 OLR 102
Bihar and Orissa Excise Act, 1915 — Section 47Boards Excise Rules, 1965 — Rule 2(17)
High Courts01 Aug 1994Dismissed
Smt. Ketaki Sahu and Others Vs Smt. Laxmi Devi and Others
Orissa High Court · (1994) 2 OLR 283 : (1994) 2 OLR 233
High Courts29 Jul 1994
Bikram Kumar Routray Vs State of Orissa
Orissa High Court · (1994) 2 OLR 537
Criminal Procedure Code, 1973 (CrPC) — Section 205, 273, 482
High Courts29 Jul 1994
Subash Chandra Jena Vs State of Orissa and Others
Orissa High Court · AIR 1995 Ori 104 : (1994) 78 CLT 662 : (1995) 1 OLR 173
Orissa Grama Panchayat Act, 1965 — Section 115, 115(3)
High Courts29 Jul 1994
Commissioner of Income Tax and Another Vs Income Tax Appellate Tribunal and Another
Orissa High Court · (1994) 210 ITR 397
Income Tax Act, 1961 — Section 254(2)