High Courts14 Jul 1994
Pradeep Kumar Agarwal Vs State of Orissa
Orissa High Court · (1994) 78 CLT 962 : (1995) CriLJ 76 : (1994) 2 OLR 313
Criminal Procedure Code, 1973 (CrPC) — Section 311
COURT ARCHIVE
Orissa High Court judgments, 1994
366 judgments · page 11 of 19
High Courts14 Jul 1994
Gama Mohanta Vs State of Orissa
Orissa High Court · (1994) 2 OLR 249
Central Sales Tax Act, 1956 — Section 3, 6(1)
High Courts14 Jul 1994Allowed
Daitari Naik and Others Vs Tahasildar-cum-Revenue Officer and Others
Orissa High Court · (1994) 2 OLR 234
Orissa Land Reforms Act, 1960 — Section 37
High Courts14 Jul 1994
M.J. Akbar and Another Vs Orissa Industries Ltd.
Orissa High Court · (1994) 2 OLR 275
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts14 Jul 1994
Shankar Fisheries Vs Paradeep Port Trust
Orissa High Court · (1994) 2 OLR 268
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Jul 1994
M.Z. Samad Vs State of Orissa and Others
Orissa High Court · (1994) 2 OLR 209
Constitution of India, 1950 — Article 226, 227
High Courts13 Jul 1994Dismissed
Purak Chand Chandak and Another Vs State of Orissa and Another
Orissa High Court · (1994) CriLJ 3014 : (1994) 2 OLR 541
Constitution of India, 1950 — Article 226, 227
High Courts11 Jul 1994
Inal Raghunath Vs State of Orissa and Another
Orissa High Court · (1994) 2 OLR 296
Penal Code, 1860 (IPC) — Section 441, 448
High Courts08 Jul 1994
Ramakanta Panda and Others Vs Smt. Satyabhama Panda
Orissa High Court · (1994) 78 CLT 1018 : (1995) CriLJ 2409
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 34, 354, 359, 360, 361
High Courts08 Jul 1994Dismissed
Nityananda Panigrahi and Others Vs Commissioner of Consolidation and Others
Orissa High Court · (1994) 78 CLT 859 : (1994) 2 OLR 214
Constitution of India, 1950 — Article 226, 227
High Courts06 Jul 1994Allowed
Bharat Sahu Vs State of Orissa and Others
Orissa High Court · (1994) 2 OLR 225
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 18(2), 20, 37(1)
High Courts06 Jul 1994Allowed
Narendra Kumar Choudhury Vs State of Orissa and Others
Orissa High Court · (1994) 2 OLR 218
Constitution of India, 1950 — Article 226, 227
High Courts06 Jul 1994
Hemanta Kumar Maojee and Others Vs Harilal Amarai and Another
Orissa High Court · (1994) 2 OLR 223
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts06 Jul 1994Allowed
Kasi Sahoo and Others Vs Haribandhu Jena and Others
Orissa High Court · (1994) 2 OLR 228
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts06 Jul 1994Allowed
Filli Dilli Dora Vs State of Orissa
Orissa High Court · (1994) 2 OLR 240
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 42, 50
High Courts05 Jul 1994Allowed
Ashoka Industries Ltd. and Another Vs Orissa State Financial Corporation and Another
Orissa High Court · (1994) 78 CLT 387 : (1994) 2 OLR 179
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 34 Rule 1
High Courts01 Jul 1994Dismissed
Divisional Manager, Oriental Insurance Co. Ltd. Vs Giriwal Transport Corpn. and Others
Orissa High Court · (1995) 2 LLJ 169
Workmens Compensation Act, 1923 — Section 2
High Courts30 Jun 1994Allowed
Rama Narayan Badapanda Vs State of Orissa and Others
Orissa High Court · (1994) 78 CLT 712 : (1994) 2 OLR 201
High Courts30 Jun 1994
Smt. Sarojini Sethi Vs Collector and Others
Orissa High Court · (1994) 2 OLR 212
Orissa Grama Panchayat Act, 1964 — Section 115
High Courts30 Jun 1994
Banchhanidhi Mishra Vs Mst. Ghasien Banchhor
Orissa High Court · (1994) 78 CLT 520 : (1995) 1 OLR 119
Criminal Procedure Code, 1973 (CrPC) — Section 197, 201, 397Penal Code, 1860 (IPC) — Section 294, 500