High Courts06 Sept 1994
Smt. Arana Kar Vs Dr. Sarat Kumur Dash alias Nachhi
Orissa High Court · (1995) CriLJ 3526 : (1994) 2 OLR 584
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Orissa High Court judgments, 1994
366 judgments · page 7 of 19
High Courts06 Sept 1994
Aruna Kar Vs Dr. Sarat Kumar Dash ' Sachhi
Orissa High Court · (1995) 2 DMC 244
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Sept 1994Allowed
Orissa Mining Corporation Limited Vs Klockner and Company and Others
Orissa High Court · (1994) 2 OLR 592
Civil Procedure Code Amendment Act, 1973 — Section 24
High Courts06 Sept 1994
Haramani Mohapatra and Others Vs Smt. Annapurna Sahoo
Orissa High Court · (1995) 1 OLR 89
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 12, Order 9 Rule 8
High Courts06 Sept 1994Dismissed
Traffic Manager, Orissa Road Transport Company Limited Vs Secretary, State Transport Appellate Authority and Others
Orissa High Court · (1994) 2 OLR 588
Motor Vehicles Act, 1939 — Section 57(2)
High Courts06 Sept 1994
Bishnu Mohan Senapati Vs Harihar Mallick and Others
Orissa High Court · (1995) 1 ALT(Cri) 16 : (1994) 78 CLT 1007 : (1995) 1 OLR 240
Criminal Procedure Code, 1973 (CrPC) — Section 330, 344, 345Penal Code, 1860 (IPC) — Section 175, 178, 179
High Courts05 Sept 1994
Bijay Kumar Behera and Another Vs State of Orissa
Orissa High Court · (1994) 2 OLR 604
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 209, 437, 438, 439
High Courts05 Sept 1994Dismissed
Ashoka Sa and Another Vs Bidyadhar Patra (deceased by LRs.) and Others
Orissa High Court · AIR 1995 Ori 59 : (1994) 78 CLT 970 : (1995) 1 OLR 283
Specific Relief Act, 1963 — Section 34
High Courts05 Sept 1994Allowed
Kuni Patro Vs Keshab Patro
Orissa High Court · (1994) 2 OLR 586
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Sept 1994
Jagannath Sahu Vs Sasibhusan Rath and Others
Orissa High Court · (1995) CriLJ 4070 : (1994) 2 OLR 617
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 304A
High Courts05 Sept 1994
Rajendranath Chouhan Vs Ratnakar Jagati
Orissa High Court · (1995) 1 OLR 250
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 211, 500
High Courts02 Sept 1994
Gangadhar Patra Vs State of Orissa
Orissa High Court · (1995) 1 OLR 230
Juvenile Justice Act, 1986 — Section 26, 3, 56
High Courts02 Sept 1994Allowed
Binay Mahapatra Vs State of Orissa and Others
Orissa High Court · (1994) 78 CLT 901 : (1994) 2 OLR 508
High Courts02 Sept 1994Allowed
Orissa Forest Development Corpn. and Another Vs Regional P.F. Commissioner
Orissa High Court · (1995) 71 FLR 338 : (1995) 1 LLJ 936 : (1995) 1 OLR 116
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts02 Sept 1994Dismissed
Kshitish Chandra Pati and Another Vs State of Orissa and Others
Orissa High Court · (1994) 78 CLT 967 : (1994) 2 OLR 534
Orissa Education Act, 1969 — Section 3
High Courts02 Sept 1994Allowed
Kishori Mohan Mohapatra and Others Vs State of Orissa and Others
Orissa High Court · AIR 1995 Ori 78
Orissa Education (Establishment, Recognition and Management of Privatae Colleges) Rules, 1991 — Rule 25(3)
High Courts01 Sept 1994
Sabar Mahabhoi and Others Vs State of Orissa and Another
Orissa High Court · (1995) 2 ALT(Cri) 15 : (1994) 78 CLT 990 : (1994) 2 OLR 515
Criminal Procedure Code, 1973 (CrPC) — Section 231, 242, 244, 311
High Courts01 Sept 1994
Orissa Cement Ltd. Vs State of Orissa and Others
Orissa High Court · (1995) 2 LLJ 266
Industrial Disputes Act, 1947 — Section 10, 2, 34(3), 36(3), 36(4)
High Courts01 Sept 1994Dismissed
Trilochan Das Adhikari and Another Vs Simanchal Rath and Others
Orissa High Court · (1994) 2 OLR 602
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 11, Order 32 Rule 3
High Courts01 Sept 1994Allowed
Madhu Pradhan Vs Nara Kanhar and Others
Orissa High Court · (1994) 2 OLR 633
Civil Procedure Code, 1908 (CPC) — Section 100, 103