High Courts27 Sept 1993
Sudam Charan Barik Vs State and Others
Orissa High Court · (1993) 2 OLR 566
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Orissa High Court judgments, 1993
326 judgments · page 5 of 17
High Courts24 Sept 1993
Bhramarbar Prusty and Another Vs State of Orissa
Orissa High Court · (1994) CriLJ 378
Penal Code, 1860 (IPC) — Section 304, 323, 34
High Courts22 Sept 1993Allowed
P. Satyanarayan Patra Vs State of Orissa
Orissa High Court · (1994) 1 OLR 220
Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts21 Sept 1993
Arjun Kumar Agrawal Vs S.C. Kanungo, Income Tax Officer and Another
Orissa High Court · (1993) 204 ITR 749
Criminal Procedure Code, 1973 (CrPC) — Section 309Income Tax Act, 1961 — Section 276C, 277
High Courts17 Sept 1993Dismissed
Ghasiram Das Vs Srimati Arundhati Das and Another
Orissa High Court · AIR 1994 Ori 15 : (1994) 1 DMC 578
Hindu Marriage Act, 1955 — Section 24, 28, 28A
High Courts16 Sept 1993Allowed
Adikanda Joshi Vs Annarpurna Joshiani and Another
Orissa High Court · (1994) 1 DMC 69
High Courts15 Sept 1993Allowed
Jagdish Prasad Jaiswal and Others Vs State of Orissa and Others
Orissa High Court · (1993) 2 OLR 476
Constitution of India, 1950 — Article 163(3), 226, 227, 74(2)
High Courts14 Sept 1993Dismissed
Regional Director, ESIC Vs P.B. Gupta
Orissa High Court · (1993) 76 CLT 893 : (1994) 68 FLR 666 : (1994) 2 LLJ 19
Employees State Insurance Act, 1948 — Section 2(22)
High Courts14 Sept 1993Dismissed
Indian Aluminium Co. Ltd. Vs Bhubaneswar Municipality
Orissa High Court · AIR 1994 Ori 11
Orissa Municipal Act, 1950 — Section 131(1)
High Courts14 Sept 1993Allowed
Hadiani Dei Vs State of Orissa and Others
Orissa High Court · (1994) CriLJ 660 : (1993) 2 OLR 443
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 362, 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 36, 36A, 36A(1), 37
High Courts09 Sept 1993Dismissed
Executive Engineer, National Highways Vs Industrial Tribunal and Another
Orissa High Court · (1995) 1 LLJ 470
Industrial Disputes Act, 1947 — Section 2
High Courts08 Sept 1993Dismissed
Subash Chandra Panda and Others Vs State of Orissa
Orissa High Court · (1994) CriLJ 1429
Penal Code, 1860 (IPC) — Section 307, 320, 326, 34
High Courts06 Sept 1993Allowed
Bhabut Mal Jain and Another Vs Land Acquisition Officer-cum-Collector
Orissa High Court · (1993) 2 OLR 497
Land Acquisition Act, 1894 — Section 18, 28A
High Courts06 Sept 1993
Ainul Ali Khan Vs Sagar Begum alias Suka Begum and Others
Orissa High Court · (1993) 2 OLR 546
Criminal Procedure Code, 1973 (CrPC) — Section 125, 488
High Courts02 Sept 1993Allowed
Purusottam Mishra Vs Balaji Sahu and Others
Orissa High Court · (1994) 1 ACC 175 : (1994) ACJ 1107
Motor Vehicles Act, 1939 — Section 110A
High Courts01 Sept 1993
Debahari Kumbhar and Others Vs Sribatsa Patra and Another
Orissa High Court · AIR 1994 Ori 86 : (1994) 78 CLT 93 : (1994) 2 DMC 583
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Hindu Succession Act, 1956 — Section 15(1)Specific Relief Act, 1963 — Section 34
High Courts01 Sept 1993Dismissed
Sanjaya Memorial Institute of Technology and Another Vs State of Orissa and Others
Orissa High Court · (1993) 2 OLR 435
Orissa Education (Amendment) Act, 1991 — Section 7
High Courts01 Sept 1993Dismissed
Narayan Parida Vs Artabandhu Jena
Orissa High Court · (1993) 2 OLR 485