High Courts10 Nov 1993
Belpahar Refractories Ltd. Vs Commissioner of Income Tax
Orissa High Court · (1994) 118 CTR 181 : (1994) 207 ITR 144
Income Tax Act, 1961 — Section 35(2)
COURT ARCHIVE
Orissa High Court judgments, 1993
326 judgments · page 3 of 17
High Courts10 Nov 1993
Smt. Alaka Bhoi Vs Santosh Bhoi
Orissa High Court · (1994) 1 OLR 86
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts10 Nov 1993
Alaka Bhoi Vs Santosh Bhoi
Orissa High Court · (1994) 1 DMC 454
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts09 Nov 1993Allowed
Babulal Sahu Vs State of Orissa
Orissa High Court · (1994) 1 OLR 240
Penal Code, 1860 (IPC) — Section 323, 325, 34, 448
High Courts09 Nov 1993
Commissioner of Income Tax Vs Indian Metals and Ferro Alloys Ltd.
Orissa High Court · (1994) 117 CTR 378 : (1995) 211 ITR 35
Income Tax Act, 1961 — Section 143(3), 271(1)
High Courts09 Nov 1993
Girish Naik Vs State of Orissa
Orissa High Court · (1994) 1 OLR 48
Bihar and Orissa Excise Act, 1915 — Section 47Probation of Offenders Act, 1958 — Section 4, 6
High Courts08 Nov 1993Allowed
Hatanath Behera Vs State of Orissa and Another
Orissa High Court · (1994) 1 OLR 51
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts08 Nov 1993Allowed
Tusar Kanti Swain and Another Vs State of Orissa
Orissa High Court · (1993) 2 OLR 574
Criminal Procedure Code, 1973 (CrPC) — Section 311, 391
High Courts05 Nov 1993Allowed
The Oriental Insurance Company Ltd. Vs Harapriya Nayak and Others
Orissa High Court · (1994) 1 OLR 88
Motor Vehicles Act, 1939 — Section 110, 110A, 146, 147, 148
High Courts05 Nov 1993
Subodh Kumar Dey Vs Smt. Ashalata Bhagat
Orissa High Court · (1994) 1 OLR 62
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts05 Nov 1993Dismissed
Laxman Swain Vs Presiding Officer, Industrial Tribunal and Another
Orissa High Court · (1994) 2 LLJ 950
Industrial Disputes Act, 1947 — Section 10, 10(4), 12
High Courts04 Nov 1993Allowed
K. Satyanarayan Subudhi Vs Union of India (UOI)
Orissa High Court · (2003) 161 ELT 63
Constitution of India, 1950 — Article 226Gold (Control) Act, 1968 — Section 73, 74
High Courts04 Nov 1993Allowed
United India Insurance Co. Ltd. Vs Kanduri Nayak and Another
Orissa High Court · (1994) 1 ACC 380 : (1994) ACJ 1125
Insurance Act, 1938 — Section 45Motor Vehicles Act, 1988 — Section 173Representation of the People Act, 1950 — Section 23
High Courts04 Nov 1993
State of Orissa Vs Hari Behera and Another
Orissa High Court · (1993) 2 OLR 591
Constitution of India, 1950 — Article 228Criminal Procedure Code, 1973 (CrPC) — Section 395Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 82(1)
High Courts02 Nov 1993
Branch Manager, United India Ins. Co. Ltd. Vs Smt. Sulakhani Behera and Another
Orissa High Court · (1994) 2 ACC 549
Motor Vehicles Act, 1939 — Section 110A, 95(2)(1)(b)(ii)
High Courts02 Nov 1993Dismissed
Arjun Thakur alias Singh and Another Vs State of Orissa
Orissa High Court · (1994) CriLJ 3526 : (1994) 1 OLR 234
Penal Code, 1860 (IPC) — Section 300, 307, 34
High Courts02 Nov 1993
Indian industries Vs State of Orissa and Others
Orissa High Court · (1994) 1 OLR 435
Orissa Sales Tax Act, 1947 — Section 5A, 5A(1)
High Courts02 Nov 1993
The Branch Manager, United India Insurance Co. Ltd. Vs Smt. Sulakhani Behera and Another, Smt. Raibari Behera and Another and Sabitri Nayak and Another
Orissa High Court · (1995) ACJ 305 : (1994) 1 OLR 231
Motor Vehicles Act, 1939 — Section 95(2)(1)
High Courts14 Oct 1993
Md. Mukim Vs State of Orissa
Orissa High Court · (1993) 2 OLR 538
Criminal Procedure Code, 1973 (CrPC) — Section 306, 306(4), 307, 308
High Courts14 Oct 1993Allowed
Sk. Belal alias Sk. Raja and Others Vs State of Orissa
Orissa High Court · (1994) CriLJ 467 : (1994) 1 OLR 20
Criminal Procedure Code, 1973 (CrPC) — Section 482Kazis Act, 1880 — Section 2Orissa Mohammedan Marriage and Divorce Registration Act, 1949 — Section 3