High Courts13 Oct 1993
Banwarilal Agarwal and Others Vs A. Suryanarayan and State
Orissa High Court · (1994) CriLJ 370
Criminal Procedure Code, 1973 (CrPC) — Section 462Penal Code, 1860 (IPC) — Section 34, 405, 408, 409, 420
COURT ARCHIVE
Orissa High Court judgments, 1993
326 judgments · page 4 of 17
High Courts12 Oct 1993Dismissed
Deo Karan Jhunjhunwala Memorial Public Charitable Trust Vs State of Orissa and Others
Orissa High Court · AIR 1994 Ori 76
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11A, 3, 4, 5A, 6Orissa Development Authorities Act, 1982 — Section 72
High Courts12 Oct 1993Dismissed
Deba Prasad Palei Vs Sabitarani Palei and Another
Orissa High Court · (1994) CriLJ 1168 : (1994) 1 DMC 123 : (1993) 2 OLR 530 : (1994) 2 RCR(Criminal) 427
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 127(2)Family Courts Act, 1984 — Section 19(1)
High Courts11 Oct 1993
New India Assurance Company Ltd. Vs Kanchan Bewa and Others
Orissa High Court · (1994) 2 ACC 117 : (1994) ACJ 138 : AIR 1994 Ori 65 : (1994) 80 CompCas 461 : (1994) 1 OLR 1
Motor Vehicles Act, 1939 — Section 95(1), 95(2)Orissa Motor Vehicles Rules, 1993 — Rule 95
High Courts08 Oct 1993Allowed
Babaji Charan Barik Vs State of Orissa
Orissa High Court · (1994) 1 OLR 66
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B
High Courts08 Oct 1993
Commissioner of Income Tax Vs Permilla Singh and Co.
Orissa High Court · (1994) 116 CTR 466 : (1994) 207 ITR 887
Income Tax Act, 1961 — Section 271(1), 271(2)
High Courts08 Oct 1993Dismissed
National Insurance Co. Ltd. Vs Ram Krishna Mishra and Others
Orissa High Court · (1994) ACJ 776
Insurance Act, 1938 — Section 64VB
High Courts07 Oct 1993Allowed
Minaketan Senapati and Another Vs State of Orissa and Another
Orissa High Court · (1993) 2 OLR 543
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Probation of Offenders Act, 1958 — Section 5
High Courts06 Oct 1993
Smt. Laxmipriya Parida and Others Vs Smt. Sukantilata Parida and Another
Orissa High Court · (1993) 76 CLT 994 : (1993) 2 OLR 580
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6G
High Courts06 Oct 1993Allowed
Sri Prabhudayal Agarwala Vs State of Orissa
Orissa High Court · (1994) 1 OLR 135
Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(5), 20Prevention of Food Adulteration Rules, 1955 — Rule 6, 9A
High Courts06 Oct 1993Allowed
Poorna Chandra Padhi @ Parida Vs Narasingha Parida (dead) his L. Rs. Swarnamani Parida and Others
Orissa High Court · (1994) 1 OLR 68 : (1994) 1 OLR 56
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4
High Courts06 Oct 1993
Ch. Prasana Kumar Patro Vs Subdivisional Magistrate and Others
Orissa High Court · (1993) 2 OLR 585
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts05 Oct 1993
Dhrubendra Ray Vs Biswanath Agarwal and Another
Orissa High Court · (1994) 1 ACC 1 : (1994) 2 LLJ 947
Workmens Compensation Act, 1923 — Section 30, 4(1)
High Courts05 Oct 1993
Surama Pati and Others Vs Biswajit Pati and Others
Orissa High Court · AIR 1994 Ori 82 : (1993) 76 CLT 1015
Orissa House Rent Control Act, 1967 — Section 7(3)
High Courts05 Oct 1993Allowed
Chintamani Khuntia and Others Vs The State of Orissa and Others
Orissa High Court · AIR 1994 Ori 46
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 25, 25(1), 26, 300ASri Jagannath Temple Amendment Act, 1983 — Section 28B(5), 28C(5)(a) , 28C(9)
High Courts04 Oct 1993Allowed
Kichhu alias Subrat alias Subhrant Kumar Dhal and Others Vs State of Orissa and Others
Orissa High Court · (1994) CriLJ 505
Criminal Procedure Code, 1973 (CrPC) — Section 319, 399Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 332
High Courts01 Oct 1993Dismissed
National Insurance Co. Ltd. Vs Asha Lata Rout and Others
Orissa High Court · (1994) 1 ACC 14 : (1994) ACJ 1137
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)
High Courts30 Sept 1993Allowed
Natabar Mohanty and Others Vs Tanka Thanapati
Orissa High Court · (1993) 09 OHC CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 145Orissa Land Reforms Act, 1960 — Section 67Transfer of Property Act, 1882 — Section 122, 123, 3
High Courts28 Sept 1993Allowed
I.D.L. Chemicals Limited Vs State of Orissa and Others
Orissa High Court · (1993) 2 OLR 572
High Courts27 Sept 1993
Kuna alias Pradeep Kumar Jena Vs State of Orissa
Orissa High Court · (1993) 2 OLR 536
Juvenile Justice Act, 1986 — Section 2