High Courts17 Jun 1991
Khetrabasi Das Vs State of Orissa
Orissa High Court · (1991) CriLJ 2993 : (1991) 2 OLR 135
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 1Criminal Law (Amendment) Ordinance, 1944 — Section 3, 4
COURT ARCHIVE
Orissa High Court judgments, 1991
450 judgments · page 14 of 23
High Courts17 Jun 1991Allowed
Antaryami ' Antua Sahu Vs State of Orissa and Others
Orissa High Court · (1992) 73 CLT 59 : (1992) CriLJ 1910 : (1992) 1 OLR 91
National Security Act, 1980 — Section 3(2)
High Courts17 Jun 1991
Ashok Kumar Barik Vs State of Orissa State of Orissa Vs Ashok Kumar Barik
Orissa High Court · (1992) CriLJ 1849 : (1991) 2 OLR 99
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts17 Jun 1991
Samsuddin Khan and Others Vs State of Orissa
Orissa High Court · (1991) 2 OLR 291
Penal Code, 1860 (IPC) — Section 304I
High Courts17 Jun 1991Allowed
Nitaipada Das Vs Sudarsan Sarangi and Another
Orissa High Court · (1991) CriLJ 3012
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 420
High Courts17 Jun 1991Allowed
Gopal Minz Vs State of Orissa
Orissa High Court · (1991) 2 OLR 565
Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts12 Jun 1991
Prafulla Chandra Das Vs Commissioner of Commercial Taxes and Others
Orissa High Court · (1991) 2 OLR 158
Orissa Sales Tax Act, 1947 — Section 13(4), 13A(1), 13A(7), 23Orissa Sales Tax Rules, 1947 — Rule 32
High Courts17 May 1991
Udayanath Pani Vs Basanti Dalai and Others
Orissa High Court · (1992) 1 ACC 578
Motor Vehicles Act, 1988 — Section 147, 148, 149, 168
High Courts17 May 1991Allowed
Purusottam Sabara and Others Vs State of Orissa
Orissa High Court · (1992) CriLJ 1417 : (1991) 2 OLR 94
Bihar and Orissa Excise Act, 1915 — Section 47Criminal Procedure Code, 1973 (CrPC) — Section 242, 251
High Courts17 May 1991Allowed
Rabindranath Sahu Vs Dayanidhi Sahu and Others
Orissa High Court · (1992) CriLJ 876 : (1991) 2 OLR 71
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 154(4)
High Courts17 May 1991Allowed
Hitesh Kumar Ojha and Another Vs Krushna Chandra Mahapatra
Orissa High Court · AIR 1992 Ori 91
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19(1), Order 5 Rule 19(2), Order 5 Rule 19A, Order 9 Rule 13
High Courts17 May 1991Allowed
Laxmi Priya Rout Vs Kama Prasad Rout
Orissa High Court · AIR 1992 Ori 88 : (1991) 2 OLR 182
Hindu Marriage Act, 1955 — Section 24, 26
High Courts17 May 1991
Arjun Panda and Others Vs Surendra Prasad Misra and Others
Orissa High Court · (1991) 2 OLR 416
Constitution of India, 1950 — Article 226, 227Orissa Estates Abolition Act, 1951 — Section 6, 7, 8
High Courts17 May 1991Allowed
Pravakar Patra Vs Certificate Officer and Another
Orissa High Court · (1991) 2 OLR 367
Orissa Public Demands Recovery Act, 1962 — Section 13, 8
High Courts16 May 1991
Executive Engineer, Balassore Electrical Division Vs Commissioner For Workmen's Compensation-Cum-Astt. Labour Commissioner and Another
Orissa High Court · (1993) 1 ACC 191
Employees Compensation Act, 1923 — Section 10, 4
High Courts16 May 1991Dismissed
Executive Engineer, Electrical Division Vs Commissioner for Workmen's Compensation
Orissa High Court · (1992) ACJ 633 : (1992) 2 LLJ 807 : (1992) 2 OLR 489
Workmens Compensation Act, 1923 — Section 4(1)
High Courts16 May 1991
State Transport Authority, Orissa Vs Presiding Officer, State Transport Appellate Tribunal and Another
Orissa High Court · AIR 1992 Ori 13 : (1991) 2 OLR 29
Motor Vehicles Act, 1988 — Section 71(3)Orissa Motor Vehicles Taxation Act, 1975 — Section 18, 19
High Courts15 May 1991Dismissed
Paradip Port Trust Vs Collector of Customs and Central Excise
Orissa High Court · (1991) 56 ELT 290
Customs Act, 1962 — Section 110, 115, 117, 132, 133Penal Code, 1860 (IPC) — Section 186
High Courts15 May 1991Allowed
Gatikrushna Behera Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 55
Orissa Minor Minerals Concession Rules, 1983 — Rule 29, 29(2)
High Courts14 May 1991
Raghunath Mukhi Vs Chakrapani Mukhi (dead) and after him Musa Bewa and Others
Orissa High Court · (1992) 73 CLT 438 : (1992) 1 OLR 191
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3(1), 51