High Courts19 Jun 1991
Indramani Jena Vs State of Orissa
Orissa High Court · (1992) CriLJ 72
Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Orissa High Court judgments, 1991
450 judgments · page 13 of 23
High Courts19 Jun 1991Allowed
Anupama Pradhan Vs Sultan Pradhan
Orissa High Court · (1992) CivCC 325 : (1991) CriLJ 3216 : (1991) 2 DMC 618
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage (Amendment) Act, 1995 — Section 2(2)
High Courts19 Jun 1991Dismissed
Anirudha Pati Vs State of Orissa
Orissa High Court · (1992) CriLJ 122
Criminal Procedure Code, 1973 (CrPC) — Section 313, 361Penal Code, 1860 (IPC) — Section 379Probation of Offenders Act, 1958 — Section 3, 4, 6, 6(1)
High Courts19 Jun 1991
Smt. Minakhee Sahoo Vs Manager, Reserve Bank of India and Another
Orissa High Court · (1991) 2 OLR 119
Constitution of India, 1950 — Article 226, 227
High Courts19 Jun 1991Dismissed
Smt. Hemanta Kumari Patnaik and Others Vs Suryanarayan Acharya and Others
Orissa High Court · AIR 1992 Ori 1
Stamp Act, 1899 — Section 2(15), 2(24)
High Courts18 Jun 1991Dismissed
State of Orissa Vs Sahadeb Pujhari
Orissa High Court · (1992) 1 OLR 336
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 80
High Courts18 Jun 1991Allowed
Rama Chandra Agarwalla Vs Sri Bijay Ketan Sensarma
Orissa High Court · (1991) 2 OLR 449
Criminal Procedure Code, 1973 (CrPC) — Section 468 , 473
High Courts18 Jun 1991Allowed
Brajabandhu Sahu and Others Vs Krupasindhu Sahu and Others
Orissa High Court · (1991) 2 OLR 121
Constitution of India, 1950 — Article 227
High Courts18 Jun 1991Dismissed
K. Narayan Patra Vs Gopinath Sahu
Orissa High Court · (1991) CriLJ 3219 : (1991) 2 OLR 301
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts17 Jun 1991Dismissed
Adithela Immanuel Raju and Another Vs State of Orissa
Orissa High Court · (1992) CriLJ 243
Penal Code, 1860 (IPC) — Section 120B, 34, 409, 419, 420
High Courts17 Jun 1991
Prafulla Mishra and Another Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 232
Orissa Education (Management of Private Colleges) Rules, 1979 — Rule 3, 4, 4(3), 5(4)
High Courts17 Jun 1991
State of Orissa Vs Arjuna Das and Another
Orissa High Court · (1991) CriLJ 3275 : (1991) 2 OLR 127
Essential Commodities Act, 1955 — Section 10, 10C, 14, 7
High Courts17 Jun 1991Allowed
Niranjan Ojha Vs State of Orissa
Orissa High Court · (1992) CriLJ 1863 : (1991) 2 OLR 115
Penal Code, 1860 (IPC) — Section 212
High Courts17 Jun 1991
Commissioner of Wealth Tax Vs Smt. Saroja Devi Moda
Orissa High Court · (1991) 191 ITR 389
Wealth Tax Act, 1957 — Section 5(1)
High Courts17 Jun 1991Allowed
Kailash Chandra Mishra Vs State of Orissa and Others
Orissa High Court · (1992) 2 OLR 4
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 8
High Courts17 Jun 1991
Commissioner of Income Tax Vs B.P.R. Construction
Orissa High Court · (1991) 191 ITR 492
High Courts17 Jun 1991Allowed
Panchanan Parida Vs Subdivisional Judicial Magistrate
Orissa High Court · (1991) CriLJ 3037 : (1993) 2 OLR 267 : (1991) 2 OLR 267
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Jun 1991Allowed
Kedarswar Mishra Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 149
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 8(2)
High Courts17 Jun 1991Dismissed
Prahallad Mallik Vs State of Orissa and Another
Orissa High Court · (1992) CriLJ 1432 : (1991) 2 OLR 153
Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 340, 341Limitation Act, 1963 — Article 115
High Courts17 Jun 1991Dismissed
Bhagirathi Swain and Others Vs Narendra Chandra Swain and Another
Orissa High Court · (1991) 06 OHC CK 0014
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2A, 115