High Courts26 Oct 1990Allowed

Sayad Newaj Alli ' Nati Vs Rasida Begum

Orissa High Court · (1991) 1 DMC 319 : (1990) 3 OCR 643

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(2), 5