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Orissa High Court judgments, 1990

444 judgments · page 2 of 23

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High Courts28 Nov 1990

Hrusikesh Das and Others Vs Dhanu Ghadel

Orissa High Court · (1992) CriLJ 879

Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 379
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High Courts28 Nov 1990

Jogeswar Bera and Hrudayananda Ojha Vs The State of Orissa and Others

Orissa High Court · (1991) 71 CLT 371 : (1991) 1 OLR 150

Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 11
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High Courts28 Nov 1990Allowed

Indrajit Mohanty Vs State of Orissa and Another

Orissa High Court · (1991) CivCC 467 : (1991) 71 CLT 458 : (1990) CriLJ 2328

Criminal Procedure Code, 1973 (CrPC) — Section 313Electricity Act, 1910 — Section 28, 41
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High Courts28 Nov 1990Dismissed

Laxminarayan Sahu Vs State of Orissa and Others

Orissa High Court · AIR 1991 Ori 139 : (1991) 71 CLT 322 : (1991) 1 OLR 82

Orissa Land Reforms Act, 1960 — Section 59(2)
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High Courts28 Nov 1990Dismissed

Radharmohan alias Sridhar Mohapatra Vs Haribandhu athua and Others

Orissa High Court · (1991) 1 OLR 551

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3Evidence Act, 1872 — Section 68
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High Courts27 Nov 1990

Sadasiba Nayak Vs State of Orissa and Others

Orissa High Court · (1991) 71 CLT 471 : (1991) 1 OLR 197

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High Courts27 Nov 1990

Orient Paper and Industries Ltd. and Another Vs State of Orissa and Others

Orissa High Court · (1990) 70 CLT 77 : (1991) 1 OLR 91

Constitution of India, 1950 — Article 226, 227Orissa Sales Tax Act, 1947 — Section 16A, 16A(3)Orissa Sales Tax Rules, 1947 — Rule 94, 94(4)
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High Courts26 Nov 1990Dismissed

Umakanta Palatasingh and Another Vs State of Orissa

Orissa High Court · (1991) 71 CLT 376 : (1991) 1 OLR 286

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 306
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High Courts26 Nov 1990Dismissed

Umakant Palatasingh and Another Vs State of Orissa

Orissa High Court · (1992) 2 DMC 361 : (1991) 1 OLR 286

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 306
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High Courts23 Nov 1990Allowed

Santipriya Jena and Another Vs Rebati Naik and Others

Orissa High Court · (1991) 71 CLT 386 : (1991) 1 OLR 139

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4)
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High Courts23 Nov 1990Allowed

Hindu Public and Another Vs Rabadi Gopal Reddy and Others

Orissa High Court · (1991) 1 OLR 50

Orissa Hindu Religious Endowments Act, 1951 — Section 3
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High Courts23 Nov 1990Dismissed

Shiva Manohar Dash Vs State of Orissa and Another

Orissa High Court · (1991) 1 OLR 265

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High Courts22 Nov 1990Dismissed

Biswanath Nanda Vs Madhu Sethi

Orissa High Court · (1991) 71 CLT 479 : (1991) 1 OLR 126

Civil Procedure Code, 1908 (CPC) — Section 2, 96Evidence Act, 1872 — Section 91, 92
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High Courts22 Nov 1990Allowed

Parsuram Mahabhoi and Others Vs Janaki Dei and Others and Daitari Jena and Others

Orissa High Court · (1991) 71 CLT 620 : (1991) 1 OLR 193

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
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High Courts20 Nov 1990

Ram Chandra Agarwalla Vs Mrudula Podder alias Agarwalla

Orissa High Court · (1990) 71 CLT 498 : (1991) 1 OLR 161

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 26
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High Courts20 Nov 1990

Ram Chander Agarwalla Vs Mrudula Poddar ' Agarwalla

Orissa High Court · (1991) 71 CLT 498 : (1991) 2 DMC 48

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 26
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High Courts20 Nov 1990

Mahant Sri Pranab Kishore Bharati Vs Commissioner of Endowments and Another

Orissa High Court · (1991) 71 CLT 450 : (1991) 1 OLR 225

Orissa Hindu Religious Endowments Act, 1951 — Section 19
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High Courts19 Nov 1990Dismissed

Sashimani Dibya Vs Bishnupriya Mohapatra and Others

Orissa High Court · (1991) 1 OLR 218

Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 146
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High Courts19 Nov 1990Dismissed

Collector Vs Dharamu Sahu and Others

Orissa High Court · (1990) 11 OHC CK 0021

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1(2), Order 47 Rule 9, 111, 114
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High Courts19 Nov 1990Partly Allowed

Sruti Shekhar Singh Samanta Vs Managing Director, Orissa Road Transport, Berhampur, Ganjam

Orissa High Court · (1991) ACJ 995 : AIR 1991 Ori 225 : (1991) 71 CLT 769

Motor Vehicles Act, 1939 — Section 110B
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