High Courts21 Apr 1987Allowed
Dinabandhu Mandal Vs Mahendranath Mandal
Orissa High Court · AIR 1988 Ori 183
Law Reform (Miscellaneous Provisions) Act, 1970 — Section 5
COURT ARCHIVE
Orissa High Court judgments, 1987
343 judgments · page 12 of 18
High Courts21 Apr 1987
Daro Kaur Vs Bhagabati Prasad Sharma and Another
Orissa High Court · (1987) 2 ACC 212 : (1988) ACJ 726
Employees Compensation Act, 1923 — Section 10, 20, 27, 31, 4A
High Courts20 Apr 1987
State of Orissa Vs Jagannath Prasad and S.B. Bhadudi
Orissa High Court · (1988) 69 STC 353
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)
High Courts17 Apr 1987Dismissed
Mst. Kuntala Dei and Another Vs Nabin Chandra Pradhan and Others
Orissa High Court · (1987) 64 CLT 53
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4)
High Courts16 Apr 1987Allowed
Bira Majhi and Others Vs State of Orissa and Others
Orissa High Court · (1981) 64 CLT 41
Forest Act, 1927 — Section 2, 3, 3(1), 4(1)
High Courts15 Apr 1987Dismissed
Gajendra Swain Vs Block Development Officer-cum-Election Officer and Others
Orissa High Court · (1987) 64 CLT 21
Orissa Grama Panchayat Act, 1964 — Section 30Representation of the People Act, 1951 — Section 7, 9A
High Courts15 Apr 1987Allowed
Board of Management, Odagaon Weavers Co-operative, Society Ltd. and Another Vs S.K. Lalla and Others
Orissa High Court · (1987) 63 CLT 697
High Courts13 Apr 1987
Bijaya and Co. Vs The State of Orissa
Orissa High Court · (1988) 71 STC 69
Orissa Sales Tax Act, 1947 — Section 23, 23(2)
High Courts10 Apr 1987Dismissed
New India Insurance Company Ltd. Vs Wholesale Co-operative Stores and Another
Orissa High Court · (1989) 66 CompCas 880
Motor Vehicles Act, 1939 — Section 96
High Courts10 Apr 1987Dismissed
Pitambar Sunani Vs Rupa Domb and Others
Orissa High Court · (1987) 64 CLT 386
High Courts10 Apr 1987
The New India Assurance Co. Ltd. Vs Whole Sale Co-Operative Stores and Another
Orissa High Court · (1987) 2 ACC 452
Motor Vehicles Act, 1939 — Section 110D, 42, 96
High Courts09 Apr 1987Allowed
Orissa Forest Corporation Ltd. Vs Presiding Officer, Labour Court and Others
Orissa High Court · (1987) 64 CLT 431
Industrial Disputes Act, 1947 — Section 10(1), 12(5), 18, 18(1), 18(3)
High Courts09 Apr 1987
Baikuntha Kumar Bhatia Vs The Orissa State Road Transport Corporation
Orissa High Court · (1987) 2 ACC 113 : (1987) 64 CLT 240
High Courts08 Apr 1987Allowed
Anirudha Das Vs State of Orissa and Others The Managing Committee, Sri Ma Sri Aurobindo Uchha Vidyapitha and Another Vs Anirudha Das and Others
Orissa High Court · (1987) 64 CLT 179
Orissa Education (Tribunal) Rules, 1977 — Rule 13, 26
High Courts06 Apr 1987Dismissed
Shri Harekrushna Tung Vs State of Orissa and Another
Orissa High Court · (1987) 64 CLT 31
Criminal Procedure Code, 1973 (CrPC) — Section 397, 407, 482Orissa Forest Act, 1972 — Section 56, 57
High Courts03 Apr 1987
Birat Chandra Dogra Vs Chandrama Behera
Orissa High Court · (1987) 2 ACC 419
Employees Compensation Act, 1923 — Section 30
High Courts02 Apr 1987Allowed
Mahani Mohan Laha Vs State of Orissa
Orissa High Court · (1987) 64 CLT 56
Criminal Procedure Code, 1973 (CrPC) — Section 190, 192, 200, 203, 467Penal Code, 1860 (IPC) — Section 323, 341
High Courts02 Apr 1987Dismissed
Chunu @ Chunuram Sahoo Vs The State
Orissa High Court · (1987) 64 CLT 118
Penal Code, 1860 (IPC) — Section 395
High Courts31 Mar 1987Dismissed
State of Orissa and Another Vs Gokulananda Jena
Orissa High Court · AIR 1988 Ori 231
Arbitration Act, 1940 — Section 33
High Courts31 Mar 1987Allowed
Union of India (UOI) Vs Jugal Kishore Khandelwal
Orissa High Court · (1988) ACJ 842 : AIR 1988 Ori 113 : (1987) 64 CLT 418
Railways Act, 1890 — Section 73