Patarla Basava Raju Desibehera Vs V. Durga Prasad Rao and Others
Orissa High Court · (1987) 64 CLT 367
COURT ARCHIVE
343 judgments · page 11 of 18
Orissa High Court · (1987) 64 CLT 367
Orissa High Court · (1987) 64 CLT 122
Orissa High Court · AIR 1987 Ori 236
Orissa High Court · (1987) 64 CLT 174
Orissa High Court · (1987) 2 ACC 135 : (1987) 64 CLT 153
Orissa High Court · (1987) 64 CLT 462 : (1988) 63 CompCas 271
Orissa High Court · (1987) 64 CLT 757
Orissa High Court · (1987) 64 CLT 144
Orissa High Court · AIR 1988 Ori 35 : (1987) 64 CLT 560
Orissa High Court · (1988) 1 ACC 422 : (1987) ACJ 1094 : AIR 1987 Ori 277 : (1987) 64 CLT 220
Orissa High Court · (1987) 64 CLT 390
Orissa High Court · (1987) 64 CLT 1
Orissa High Court · (1987) 2 ACC 174
Orissa High Court · (1987) 67 STC 284
Orissa High Court · (1987) 63 CLT 742 : (1988) 69 STC 26
Orissa High Court · AIR 1988 Ori 284 : (1987) 64 CLT 231
Orissa High Court · (1987) 64 CLT 14
Orissa High Court · AIR 1988 Ori 33
Orissa High Court · (1987) 63 CLT 714
Orissa High Court · (1988) 68 STC 319