High Courts16 Oct 1984Allowed
Narayan Chandra Das Vs Parikhita Mohapatra
Orissa High Court · (1984) 58 CLT 531
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 5 Rule 17, Order 5 Rule 19A, Order 9 Rule 4, Order 9 Rule 5
COURT ARCHIVE
Orissa High Court judgments, 1984
313 judgments · page 4 of 16
High Courts16 Oct 1984Allowed
S. Mohan Rao Vs Bhubaneswar Rath
Orissa High Court · (1984) 58 CLT 585 : (1984) 58 CLT 385 : (1984) 2 OLR 1083
Penal Code, 1860 (IPC) — Section 504
High Courts16 Oct 1984Dismissed
Sibanarayan Sahoo and Another Vs State of Orissa and Others
Orissa High Court · (1984) 58 CLT 527 : (1984) 2 OLR 1028
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Oct 1984Allowed
Iswar Dehury Vs Suchi Dei and Others
Orissa High Court · AIR 1986 Ori 131 : (1984) 58 CLT 481
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4, 51(2)
High Courts15 Oct 1984Allowed
The Paradeep Port Trust Vs Hindusthan Mercantile Transport Corporation and Another
Orissa High Court · AIR 1985 Ori 106
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts28 Sept 1984Dismissed
Sanatan Mohanty and Others Vs Baidhar Rout and Others
Orissa High Court · AIR 1986 Ori 66
Evidence Act, 1872 — Section 64, 65
High Courts28 Sept 1984Allowed
Rabi Chandra Panda Vs State of Orissa and Others
Orissa High Court · (1984) 58 CLT 536
Drugs and Cosmetics Act, 1940 — Section 33N
High Courts26 Sept 1984Allowed
Gadadhar alias Gadadhgr Binod Vs State of Orissa and Others
Orissa High Court · (1989) 67 CLT 280
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 307
High Courts26 Sept 1984Allowed
Gunduchi Patnaik and Another Vs State of Orissa
Orissa High Court · (1985) 1 OLR 480
Penal Code, 1860 (IPC) — Section 148, 149, 24, 302, 304
High Courts26 Sept 1984Allowed
Mir Nabiruddin Vs Mir Salimuddin and Others
Orissa High Court · (1984) 2 OLR 1045
Orissa Land Reforms Act, 1960 — Section 9, 9(1A)
High Courts25 Sept 1984
D. Tirupati Rao Vs B. Gopal Rao
Orissa High Court · (1984) 2 OLR 1053
Civil Procedure Code, 1908 (CPC) — Section 151, 47Orissa House Rent Control Act, 1967 — Section 7
High Courts21 Sept 1984Allowed
Smt. Nishemani Swain and Others Vs Maheswar Sahu and Others
Orissa High Court · AIR 1985 Ori 128 : (1984) 58 CLT 468
Motor Vehicles Act, 1939 — Section 110A, 110B, 110D
High Courts21 Sept 1984Dismissed
Benudhar Jena Vs Prabir Chandra Mazumdar and Others
Orissa High Court · AIR 1985 Ori 117 : (1985) 59 CLT 185
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, 115, 15Court Fees Act, 1870 — Section 11Suits Valuation Act, 1887 — Section 11, 7
High Courts21 Sept 1984
Pitambar Dehury and Others Vs State of Orissa
Orissa High Court · (1985) CriLJ 424
Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149
High Courts21 Sept 1984Allowed
State of Orissa and Another Vs D.C. Dagara and Others
Orissa High Court · (1984) 58 CLT 643
High Courts18 Sept 1984
Purusottam Khandai Vs The District Magistrate and Collector and Others
Orissa High Court · (1985) CriLJ 741
Constitution of India, 1950 — Article 226, 227Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 11, 3, 8
High Courts17 Sept 1984Dismissed
Paraga Pradhan Vs Balaji Sahu and Others
Orissa High Court · (1984) 2 OLR 939
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(5)
High Courts14 Sept 1984Allowed
Madan Mohan Agarwala Vs State of Orissa
Orissa High Court · (1984) 58 CLT 552
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 420
High Courts14 Sept 1984Allowed
Rajani Kanta Padhi Vs B. Kameswar Subudhi
Orissa High Court · (1985) 59 CLT 339
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts11 Sept 1984Dismissed
C.D. Kamdar and Others Vs State of Orissa and Others
Orissa High Court · (1985) 1 OLR 291
Bihar and Orissa Excise Act, 1915 — Section 12, 2, 38, 90(7)Boards Excise (Fixation of Fees on Mohua Flowers) Rules, 1976 — Rule 5Constitution of India, 1950 — Article 110, 19, 199