High Courts23 Aug 1984Allowed
Trinath Patnaik Vs State of Orissa and Another
Orissa High Court · (1984) 2 OLR 847
Orissa Service Code, 1939 — Rule 71
COURT ARCHIVE
Orissa High Court judgments, 1984
313 judgments · page 6 of 16
High Courts22 Aug 1984Allowed
Satyanarayan Mohapatra Vs Prafulla Kumar Patnaik and Others
Orissa High Court · (1984) 58 CLT 396 : (1984) 2 OLR 1101
Criminal Procedure Code, 1973 (CrPC) — Section 256
High Courts20 Aug 1984
Raita Munda Vs State of Orissa
Orissa High Court · (1985) CriLJ 52
Penal Code, 1860 (IPC) — Section 302
High Courts17 Aug 1984Allowed
Sambhunath Das Vs Sirish Ch. Mohapatra
Orissa High Court · AIR 1985 Ori 215
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 19A, Order 9 Rule 13
High Courts14 Aug 1984Dismissed
Paspulati Lakshman Rao Vs T. Nandagopal and Others
Orissa High Court · AIR 1985 Ori 111 : (1984) 58 CLT 519
High Courts14 Aug 1984Dismissed
Sarada Charan Misra Vs Smt. Prafulla
Orissa High Court · AIR 1985 Ori 232
Succession Act, 1925 — Section 63
High Courts13 Aug 1984
Kartik Bag Vs State of Orissa
Orissa High Court · (1984) 58 CLT 477 : (1984) 2 OLR 874
Penal Code, 1860 (IPC) — Section 300
High Courts10 Aug 1984
Shyam Sahu and Others Vs State of Orissa
Orissa High Court · (1984) 58 CLT 331 : (1984) 2 OLR 929
High Courts10 Aug 1984Allowed
Kamalakanta Patra Vs State of Orissa
Orissa High Court · (1984) 58 CLT 489
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 376, 457
High Courts10 Aug 1984Dismissed
Ramesh Lal Shantuka Vs Suresh Lal Shantuka
Orissa High Court · AIR 1986 Ori 69
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3, 115, 115(1)
High Courts10 Aug 1984Allowed
Puna Bewa and Others Vs Dinabandhu Mangaraj and Another
Orissa High Court · AIR 1985 Ori 130 : (1984) 58 CLT 295
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Aug 1984Dismissed
Mst. Satya Sahuani Vs Chudamani Sahu and Another
Orissa High Court · AIR 1985 Ori 131 : (1984) 58 CLT 287
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Aug 1984
Ainthu Charan Parida Vs Sitaram Jayanarayan Firm and Another
Orissa High Court · AIR 1984 Ori 230 : (1984) 58 CLT 248 : (1984) 58 CLT 243 : (1984) 1 OLR 819
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115, 2(2)Limitation Act, 1963 — Section 5
High Courts10 Aug 1984
T. Prasanta Kumar Patra Vs State of Orissa
Orissa High Court · (1984) 3 Crimes 541 : (1984) 2 OLR 956
Penal Code, 1860 (IPC) — Section 307, 324, 452
High Courts09 Aug 1984Allowed
Bhola alias Rama Lenka Vs State of Orissa
Orissa High Court · (1984) 58 CLT 303 : (1984) 2 OLR 841
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts08 Aug 1984Allowed
Orissa Road Transport Company Limited and Another Vs Sachidananda Kanungo
Orissa High Court · (1984) 2 OLR 978
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts08 Aug 1984Allowed
Surendra Mohapatra Vs State of Orissa
Orissa High Court · (1984) 2 OLR 1031
Criminal Procedure Code, 1973 (CrPC) — Section 384Penal Code, 1860 (IPC) — Section 279, 337
High Courts07 Aug 1984Dismissed
Raghunath Sahu and Another Vs Trinath Das and Others
Orissa High Court · AIR 1985 Ori 8 : (1984) 58 CLT 416
Partnership Act, 1932 — Section 4, 6, 69
High Courts06 Aug 1984Allowed
Mangal Prasad Patel Vs Chandramani Naik
Orissa High Court · (1984) 58 CLT 398 : (1984) 2 OLR 843
Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 5(1)
High Courts06 Aug 1984
Sankar Prasad Dev Burman and Another Vs Indumati Sahoo
Orissa High Court · (1985) 154 ITR 826
Income Tax Act, 1961 — Section 230A