High Courts12 Dec 1984Dismissed
Regional Provident Fund Commissioner Vs Hind Builders
Orissa High Court · AIR 1985 Ori 103 : (1985) 1 OLR 109
Arbitration Act, 1940 — Section 13 , 30Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Orissa High Court judgments, 1984
313 judgments · page 2 of 16
High Courts10 Dec 1984
Sri Parameswar Das Vs Sri Dhirendra Mallick and Others
Orissa High Court · AIR 1985 Ori 134 : (1985) 1 OLR 59
Orissa Panchayat Samiti Act, 1959 — Section 44A, 44B, 44B(6), 44C, 44O
High Courts10 Dec 1984Dismissed
Secretary to Government of Orissa, Irrigation Dept. and Others Vs Raghunath Mohapatra
Orissa High Court · AIR 1985 Ori 182 : (1985) 59 CLT 133
Arbitration Act, 1940 — Section 13, 20, 29, 30, 33Limitation Act, 1963 — Article 137
High Courts07 Dec 1984Allowed
Dinesh Chandra Mishra Vs Asst. Labour Commissioner (Central) and Another
Orissa High Court · (1985) 59 CLT 31 : (1985) 50 FLR 136 : (1985) 1 OLR 56
Industrial Disputes Act, 1947 — Section 2
High Courts07 Dec 1984Dismissed
Nagendra Nath Roy Vs Hariram Singhania and Another
Orissa High Court · (1985) 59 CLT 35
Civil Procedure Code, 1908 (CPC) — Section 35BEvidence Act, 1872 — Section 115
High Courts01 Dec 1984Allowed
State of Orissa Vs Rama Chandra Sahu and Another
Orissa High Court · AIR 1985 Ori 73 : (1985) 1 OLR 32
Arbitration Act, 1940 — Section 41A
High Courts30 Nov 1984Dismissed
Bansidhar Das Vs Duryodhan Majhi and Others
Orissa High Court · AIR 1985 Ori 84 : (1985) 59 CLT 44
Civil Procedure Code, 1908 (CPC) — Section 100Orissa Land Reforms Act, 1960 — Section 40(2)Specific Relief Act, 1963 — Section 16
High Courts29 Nov 1984Dismissed
Rameshlal Santuka Vs Sureshlal Santuka
Orissa High Court · (1985) 1 OLR 44
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 2, 115, 115(1)
High Courts28 Nov 1984
Sri Krupasindhu Behera Vs State of Orissa and Others
Orissa High Court · (1985) 59 CLT 66 : (1985) 1 OLR 27 : (1985) 59 STC 269
Constitution of India, 1950 — Article 265Orissa Sales Tax Act, 1947 — Section 12(4), 12(8), 13(4), 13(6)
High Courts28 Nov 1984Allowed
Doshei Dei and Others Vs Rama Routa and Others
Orissa High Court · AIR 1985 Ori 77 : (1985) 1 OLR 12
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 115
High Courts24 Nov 1984
Rabindranath Prusty Vs State of Orissa
Orissa High Court · (1984) CriLJ 1392
Penal Code, 1860 (IPC) — Section 161, 165, 165A, 420
High Courts23 Nov 1984Dismissed
Patel Majhi and Others Vs Mst. Raimati Kisani and Others
Orissa High Court · AIR 1985 Ori 168 : (1985) 59 CLT 19
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Orissa Land Reforms Act, 1960 — Section 40, 40(1)
High Courts23 Nov 1984Allowed
P.K. Kunjumon Vs Managing Director, Central Ware Housing Corporation and Others
Orissa High Court · (1985) 1 OLR 1
Central Warehousing Corporation (Staff) Regulations, 1986 — Regulation 18(6)
High Courts23 Nov 1984Allowed
Smt. H.N. Bhavanasi Vs State of Orissa
Orissa High Court · (1984) 58 CLT 626 : (1985) 1 OLR 179
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(1)Orissa Service Code, 1939 — Rule 107A
High Courts23 Nov 1984Allowed
Laxmidhar Lenks Vs State of Orissa and Others
Orissa High Court · (1985) 59 CLT 15 : (1985) 1 OLR 34
Orissa Pension Rules, 1977 — Rule 10
High Courts20 Nov 1984Dismissed
Indian Metals and Ferro Alloys Ltd. Vs Asstt. Collr. of C. Ex. and Cus.
Orissa High Court · (1999) 108 ELT 358
High Courts19 Nov 1984Allowed
Laxman Padhan Vs Brajabandhu Mohapatra and Others
Orissa High Court · (1985) 59 CLT 74
Orissa Land Reforms Act, 1960 — Section 12, 12(1), 12(2), 15, 15(1)Orissa Merged States (Laws) Act, 1950 — Section 7
High Courts19 Nov 1984Partly Allowed
State of Orissa and Another Vs Nilgiri Engineering Co-operative Societies and Another
Orissa High Court · AIR 1985 Ori 170
Arbitration Act, 1940 — Section 12
High Courts15 Nov 1984Allowed
Smt. Uma Devi and Others Vs Narayan Nayak and Others
Orissa High Court · AIR 1985 Ori 96 : (1985) 59 CLT 160 : (1985) 1 OLR 228
Civil Procedure Code, 1908 (CPC) — Section 11Registration Act, 1908 — Section 14, 75, 77Specific Relief Act, 1963 — Section 31
High Courts15 Nov 1984Dismissed
Raghunath Padhi Vs Ratnakar Pati and Others
Orissa High Court · (1984) 58 CLT 606 : (1984) 2 OLR 1093
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(4), 456(1), 456(2)