High Courts16 Feb 1970Dismissed

Dayanidhi Singh Vs Rukmani Dei

Orissa High Court · (1970) 36 CLT 1083

Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1)Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(1), 18(3)
High Courts13 Feb 1970Allowed

Gajaraj Sahu Vs State of Orissa and Another

Orissa High Court · (1970) 36 CLT 782

Central Provinces Tenancy Act, 1898 — Section 46(1), 47Constitution of India, 1950 — Article 31Orissa Development of Industries, Irrigation, Agriculture, Capital Construction and Resettlement of Displaced Persons (Land Acquisitions) Act, 1948 — Section 7(1)