High Courts11 Feb 1970
State Vs Durga Prasad Agarwalla
Orissa High Court · (1970) 36 CLT 948
Penal Code, 1860 (IPC) — Section 405, 406
COURT ARCHIVE
Orissa High Court judgments, 1970
230 judgments · page 10 of 12
High Courts11 Feb 1970Dismissed
Daitari Prasad Naik and Others Vs Umakanta Nayak and Others
Orissa High Court · (1970) 36 CLT 1038
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts11 Feb 1970Allowed
J. Padmalochan Choudhury Vs Nirakar Patel
Orissa High Court · (1970) 36 CLT 940
Criminal Procedure Code, 1898 (CrPC) — Section 198, 345Penal Code, 1860 (IPC) — Section 493, 494, 495, 496, 499
High Courts09 Feb 1970
Subhash Chandra Ghosh Vs State of Orissa
Orissa High Court · (1970) 26 STC 211
Central Sales Tax Act, 1956 — Section 7
High Courts06 Feb 1970
Parikhita Jena and Others Vs State of Orissa
Orissa High Court · (1970) 36 CLT 750
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304
High Courts05 Feb 1970
A.C. Parija and Another Vs Secretary in charge of the General P.W.D. of The Union of India (UOI) and Others
Orissa High Court · (1970) 36 CLT 1089
Arbitration Act, 1940 — Section 20, 20(4), 37(1)Limitation Act, 1908 — Article 181
High Courts05 Feb 1970Dismissed
Sarat Chandra Tripathy Vs Hiranbala Debi
Orissa High Court · (1970) 36 CLT 1051
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 144Orissa House Rent Control Act, 1958 — Section 13, 7, 7(1)
High Courts04 Feb 1970Dismissed
Jagannath Mohanty Vs Uchhaba Jena
Orissa High Court · (1970) 36 CLT 769
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 504
High Courts04 Feb 1970
Dattaram Jagannath Vs State of Orissa
Orissa High Court · (1970) 25 STC 505
Limitation Act, 1963 — Section 12, 5
High Courts04 Feb 1970
State of Orissa Vs Sri Jaikrishna Rathi
Orissa High Court · (1970) 26 STC 76
Orissa Sales Tax Act, 1947 — Section 6
High Courts04 Feb 1970
State of Orissa Vs Sri Jaikrishna Rathi of Motilal Jaikishan
Orissa High Court · (1970) 36 CLT 728
Orissa Sales Tax Act, 1947 — Section 6
High Courts03 Feb 1970
Mulsankar Ojha Vs Bhagaban Misra and Others
Orissa High Court · (1970) 36 CLT 873 : (1971) CriLJ 442
Penal Code, 1860 (IPC) — Section 352, 448
High Courts03 Feb 1970
Muralimohan Prabhudayal Vs State of Orissa
Orissa High Court · (1970) 26 STC 22
Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts03 Feb 1970Allowed
Sinclair Murray and Company (Pvt.) Ltd. Vs State of Orissa
Orissa High Court · (1970) 26 STC 451
Constitution of India, 1950 — Article 286
High Courts03 Feb 1970Allowed
Om Prakash Choubey and Others Vs State of Orissa and Others
Orissa High Court · (1970) 36 CLT 757
Mineral Concession Rules, 1949 — Rule 27Mineral Concession Rules, 1960 — Rule 54, 55, 55(1), 55(2), 55(3)Mines and Minerals (Development and Regulation) Act, 1957 — Section 30, 5(2), 6(1)
High Courts03 Feb 1970
Ramchandra Ramnivas Vs State of Orissa
Orissa High Court · (1970) 25 STC 501
Orissa Sales Tax Act, 1947 — Section 147(b), 24(1)
High Courts03 Feb 1970
State of Orissa Vs Harekrishna Das Madhavji and Co.
Orissa High Court · (1970) 36 CLT 766 : (1970) 25 STC 509
Orissa Sales Tax Act, 1947 — Section 24
High Courts02 Feb 1970
Shamsuddin Akbar Khan and Co. Vs State of Orissa
Orissa High Court · (1970) 26 STC 280
High Courts02 Feb 1970Dismissed
Kasinadha Sahu Vs G. Gurunadha Rao and Others
Orissa High Court · (1970) 02 OHC CK 0024
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151, 47Limitation Act, 1908 — Article 166
High Courts02 Feb 1970
Chandan Bilasini Dasi Vs Sk. Hanif Mahammad and Others
Orissa High Court · (1970) 36 CLT 1048 : (1971) CriLJ 126
Criminal Procedure Code, 1898 (CrPC) — Section 145