COURT ARCHIVE

Orissa High Court judgments, 1970

230 judgments · page 8 of 12

High Courts25 Mar 1970Allowed

Mahadeb Prasad Ganesh Narayan Vs State of Orissa and Another

Orissa High Court · AIR 1971 Ori 107 : (1971) 27 STC 152

Central Sales Tax (Orissa) Rules, 1957 — Rule 12(11)Central Sales Tax Act, 1956 — Section 13(3), 8(3), 8(4)

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High Courts25 Mar 1970Dismissed

Chini ' Chain Mahanti Vs Ram Chandra Bej and Another

Orissa High Court · (1970) 36 CLT 924

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts24 Mar 1970

Oberoi Palm Beach Hotel (P.) Ltd. Vs State of Orissa

Orissa High Court · (1970) 26 STC 528

Orissa Sales Tax Act, 1947 — Section 2(g)

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High Courts24 Mar 1970

Damodar Hansraj Vs Income Tax Officer, Ward A

Orissa High Court · (1971) 82 ITR 83

Income Tax Act, 1922 — Section 25AIncome Tax Act, 1961 — Section 148

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High Courts18 Mar 1970Dismissed

Bhikari Charan Padhi Vs Judhistry Goud and Others

Orissa High Court · (1970) 36 CLT 1014

Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117, 117(2), 119

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High Courts18 Mar 1970Dismissed

Bhimaraj Onkarmal Firm and Another Vs Satynarayan Satpathy and Others

Orissa High Court · (1970) 36 CLT 1152

Civil Procedure Code, 1908 (CPC) — Section 151, 152

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High Courts12 Mar 1970Allowed

Purna Chandra Bhanj of Jurka Vs Ram Chandra Bhanj and Others

Orissa High Court · (1970) 36 CLT 794

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 44 Rule 1

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High Courts12 Mar 1970

Jagabandhu Roul Vs State of Orissa

Orissa High Court · (1970) 26 STC 234

Orissa Sales Tax Act, 1947 — Section 6

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High Courts12 Mar 1970

Gill Brothers Vs State of Orissa

Orissa High Court · (1971) 27 STC 237

Partnership Act, 1932 — Section 4, 5, 6

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High Courts10 Mar 1970Dismissed

The Commissioner of Hindu Religious Endowments Vs Baman Mohapatra and after him Paramananda Mohapatra and Others, Raghunath Mohapatra and after him Dibakar Mohapatra and Others and Gopinath Mohanty

Orissa High Court · (1970) 36 CLT 929

Orissa Hindu Religious Endowments Act, 1939 — Section 49, 64, 64(1), 64(2)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8

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High Courts10 Mar 1970

Bherodhan Jethmal (Private) Ltd. Vs State of Orissa

Orissa High Court · (1970) 26 STC 536

Orissa Sales Tax Act, 1947 — Section 12(2)(b), 24(1)

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High Courts10 Mar 1970

Vijaya Lakshmi Stores Vs State of Orissa

Orissa High Court · (1970) 26 STC 509

Central Sales Tax Act, 1956 — Section 8

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High Courts10 Mar 1970Dismissed

Madhu Sudan Senapati Vs State of Orissa

Orissa High Court · (1970) 36 CLT 1125

Bihar and Orissa Excise Act, 1915 — Section 47Constitution of India, 1950 — Article 47Criminal Procedure Code, 1898 (CrPC) — Section 342

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High Courts05 Mar 1970

Simhadri Narasingh Prusty and Others Vs Commissioner of Income Tax

Orissa High Court · (1971) 79 ITR 219

Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 256(1)

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High Courts04 Mar 1970Allowed

Shri Kanhu Charan Das Vs The State of Orissa and Others

Orissa High Court · (1970) 36 CLT 946 : (1971) 27 STC 571

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High Courts03 Mar 1970

Belpahar Refractories Ltd. Vs State of Orissa and Another

Orissa High Court · (1970) 26 STC 567

Central Sales Tax Act, 1956 — Section 13, 24, 8

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High Courts03 Mar 1970Allowed

Bhagawan Store Vs Commissioner of Sales Tax and Another

Orissa High Court · (1971) 27 STC 287

Orissa Sales Tax Act, 1947 — Section 5(2)(A)(d)(i)Orissa Sales Tax Rules, 1947 — Rule 27(3)

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High Courts03 Mar 1970

Belpahar Refractories Ltd. Vs State of Orissa

Orissa High Court · (1971) 28 STC 720

Orissa Sales Tax Act, 1947 — Section 24(1)

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High Courts02 Mar 1970

Motilal Sanwarmal Vs State of Orissa

Orissa High Court · (1971) 28 STC 718

Orissa Sales Tax Act, 1947 — Section 12(5), 19(3), 24(2)

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High Courts02 Mar 1970Dismissed

Maheswar Nanda Vs Sri Raghunath Jew Thakur

Orissa High Court · (1970) 36 CLT 1008

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146Orissa Hindu Religious Endowments Act, 1939 — Section 68

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