Dr. Harekrushna Mahtab Vs The Chief Minister of Orissa and Others
Orissa High Court · (1970) 09 OHC CK 0012
COURT ARCHIVE
230 judgments · page 4 of 12
Orissa High Court · (1970) 09 OHC CK 0012
Orissa High Court · (1970) 09 OHC CK 0005
Orissa High Court · (1970) 09 OHC CK 0004
Orissa High Court · AIR 1971 Ori 192
Orissa High Court · (1971) 37 CLT 77
Orissa High Court · (1970) 09 OHC CK 0009
Orissa High Court · (1970) 36 CLT 1268 : (1971) 82 ITR 955
Orissa High Court · AIR 1971 Ori 193
Orissa High Court · (1970) 36 CLT 1294
Orissa High Court · (1970) 36 CLT 1228
Orissa High Court · (1970) 09 OHC CK 0011
Orissa High Court · (1970) 36 CLT 1317
Orissa High Court · (1970) 09 OHC CK 0007
Orissa High Court · (1970) 36 CLT 1322 : (1972) 84 ITR 720 : (1971) 1 LLJ 48
Orissa High Court · (1970) 36 CLT 1231
Orissa High Court · (1970) 09 OHC CK 0002
Orissa High Court · (1972) 85 ITR 342
Orissa High Court · AIR 2010 Ori 84 : (1970) 36 CLT 1251
Orissa High Court · (1970) 08 OHC CK 0012
Orissa High Court · (1971) 37 CLT 146