High Courts19 Nov 1970Dismissed

Radha Mohan Das Vs Murali Behera

Orissa High Court · (1970) 36 CLT 1310

Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 192(1), 202Penal Code, 1860 (IPC) — Section 147, 323, 324, 329, 341
High Courts14 Nov 1970

Biranchi Gour Vs Subhagi Dei

Orissa High Court · (1970) 36 CLT 711

Criminal Procedure Code, 1898 (CrPC) — Section 209, 437Penal Code, 1860 (IPC) — Section 316, 323, 448, 504
High Courts11 Nov 1970Allowed

Bijoy Kumar Modi Vs The R.T.O.

Orissa High Court · (1970) 36 CLT 1303

Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 12(1), 12A, 12A(1), 6, 9AConstitution of India, 1950 — Article 226