COURT ARCHIVE

Orissa High Court judgments, 1970

230 judgments · page 5 of 12

High Courts26 Aug 1970Allowed

Divisional Manager, Life Insurance Corporation of India Vs Smt. Sanaka Sundari Sen and Others

Orissa High Court · AIR 1971 Ori 196 : (1970) 36 CLT 1170

Constitution of India, 1950 — Article 226Orissa House Rent Control Act, 1958 — Section 11, 5(1)Orissa House Rent Control Act, 1968 — Section 22

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High Courts26 Aug 1970

Haji Shaik Hyder Ali and Another Vs State of Orissa

Orissa High Court · (1970) 36 CLT 1161 : (1971) CriLJ 481

Criminal Procedure Code, 1898 (CrPC) — Section 10, 10(2), 10(3), 12, 13

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High Courts26 Aug 1970

In Re: District Judge

Orissa High Court · (1970) 36 CLT 1026

Civil Procedure Code, 1908 (CPC) — Section 150, 16

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High Courts25 Aug 1970Dismissed

Nalam Jaggarao and Others Vs Berhampur Municipality

Orissa High Court · (1970) 36 CLT 1190

Orissa Municipal Act, 1950 — Section 132(2)

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High Courts24 Aug 1970

Land Acquisition Officer Vs Mst. Rahin Rai

Orissa High Court · (1970) 36 CLT 1063

Civil Procedure Code, 1908 (CPC) — Section 24(1), 9Land Acquisition Act, 1894 — Section 19, 3

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High Courts24 Aug 1970Dismissed

Priyanath Mohanty Vs Indumati Bewa

Orissa High Court · (1970) 08 OHC CK 0004

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High Courts20 Aug 1970Allowed

State of Orissa and Another Vs Bamadeb Panigrahi and Another

Orissa High Court · (1970) 08 OHC CK 0007

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 80

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High Courts17 Aug 1970Dismissed

Union of India (UOI) Vs Mahhammad Jafar Haji Ibrahim and Another

Orissa High Court · (1970) 08 OHC CK 0003

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts11 Aug 1970Dismissed

Bhim Singh and Another Vs Ratnakar Singh and Others

Orissa High Court · (1970) 08 OHC CK 0011

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44

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High Courts11 Aug 1970Dismissed

Krushna Chandra Patnaik Vs Ramjilal Agarwalla

Orissa High Court · (1970) 08 OHC CK 0008

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(1), 151

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High Courts11 Aug 1970Allowed

Suba Bewa Vs Gauranga Chandra Swain and Another

Orissa High Court · (1970) 08 OHC CK 0006

Hindu Succession Act, 1956 — Section 14(1), 14(2)

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High Courts07 Aug 1970

Suruja Dei and Another Vs Chandramani Sahu

Orissa High Court · (1971) 37 CLT 163

Criminal Procedure Code, 1898 (CrPC) — Section 205, 438Penal Code, 1860 (IPC) — Section 143, 323, 379, 448

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High Courts31 Jul 1970Dismissed

Harekrishna Patra Vs Banamali Roul and Others

Orissa High Court · (1970) 07 OHC CK 0007

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Transfer of Property Act, 1882 — Section 53

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High Courts30 Jul 1970Dismissed

Jaladhar Samal and Another Vs Malati Dei and Another

Orissa High Court · (1970) 07 OHC CK 0006

Evidence Act, 1872 — Section 35

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High Courts30 Jul 1970Dismissed

Sk. Aminool Islam and Another Vs Dayanidhi Khadiratna

Orissa High Court · (1970) 36 CLT 1205

Criminal Procedure Code, 1898 (CrPC) — Section 257, 257(1)

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High Courts23 Jul 1970Allowed

Paramananda Sahu Vs Babu Sahu and Others

Orissa High Court · (1970) 36 CLT 1211

Evidence Act, 1872 — Section 65, 74, 74(2)

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High Courts20 Jul 1970

K.C. Nanda Vs Certificate Officer

Orissa High Court · (1970) 36 CLT 1282 : (1971) CriLJ 742

Limitation Act, 1963 — Section 14Penal Code, 1860 (IPC) — Section 228

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High Courts14 Jul 1970

Kanhu Charan Prusty Vs Sarat Kumar Mohapatra and Another

Orissa High Court · (1971) CriLJ 740

Penal Code, 1860 (IPC) — Section 218, 323, 403, 504

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High Courts14 Jul 1970Dismissed

Radhamohan Deb Vs Chandrasekhar Mohapatra and Another

Orissa High Court · (1970) 36 CLT 1129

Constitution of India, 1950 — Article 19, 31Orissa Tenancy Act, 1913 — Section 79Orissa Tenants Relief Act, 1955 — Section 10, 2, 3, 3(1), 3(2)

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High Courts08 Jul 1970

The Berhampur Silk Weavers Co-Operative Society Ltd. Vs The State of Orissa

Orissa High Court · (1972) 29 STC 359

Orissa Sales Tax Act, 1947 — Section 2(c), 24(1)

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