High Courts07 Apr 1969Dismissed
D.S. Murty Vs Republic of India
Orissa High Court · (1969) 35 CLT 644
Criminal Procedure Code, 1898 (CrPC) — Section 364Penal Code, 1860 (IPC) — Section 477APrevention of Corruption Act, 1947 — Section 5(1), 5(2)
COURT ARCHIVE
Orissa High Court judgments, 1969
301 judgments · page 13 of 16
High Courts07 Apr 1969
Golaprai Jain Vs Gouranga Meher
Orissa High Court · AIR 1969 Ori 266 : (1969) 35 CLT 648
Civil Procedure Code, 1908 (CPC) — Section 148Evidence Act, 1872 — Section 56
High Courts04 Apr 1969Dismissed
Ram Saraf Vs Mani Dei and Another
Orissa High Court · AIR 1969 Ori 295 : (1969) 35 CLT 602
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 2 Rule 2, 115
High Courts04 Apr 1969
Surendra Mohapatra Vs Annapurna Mohapatra
Orissa High Court · AIR 1969 Ori 261 : (1969) 35 CLT 474
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts04 Apr 1969Allowed
Khetrabasi Padhan Vs Batakrishna Padhan and Others
Orissa High Court · AIR 1969 Ori 262 : (1969) 35 CLT 476
High Courts03 Apr 1969Dismissed
Linga Naik and Others Vs State of Orissa
Orissa High Court · (1969) 35 CLT 470
Penal Code, 1860 (IPC) — Section 147, 323, 324, 325
High Courts02 Apr 1969Allowed
Harihar Dasmohapatra Vs The Collector and Others
Orissa High Court · (1969) 35 CLT 650
Orissa Panchayat Samiti Act, 1959 — Section 45Orissa Panchayat Samiti and Zilla Parishad (Conduct of Election) Rules, 1966 — Rule 10, 14
High Courts01 Apr 1969Dismissed
Parikhita Sahu and Others Vs Angada Krishnamurty and Others
Orissa High Court · (1969) 35 CLT 509
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 41 Rule 5, 47
High Courts31 Mar 1969Dismissed
Sukuti alias Mashali Stree Vs State of Orissa
Orissa High Court · (1969) 35 CLT 565
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164, 376Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 302
High Courts28 Mar 1969Partly Allowed
Registrar of Companies Vs Haribansha Misra and Others
Orissa High Court · AIR 1969 Ori 234 : (1969) 35 CLT 577
Companies Act, 1956 — Section 220, 220(1), 220(3)
High Courts27 Mar 1969Dismissed
Agasti Mahananda Vs Ramaprasad Padhi
Orissa High Court · (1969) 35 CLT 794
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts27 Mar 1969Allowed
Munilal Vs State of Orissa and Another
Orissa High Court · AIR 1969 Ori 283
Constitution of India, 1950 — Article 226Post War Conditions of Service (Eastern States Joint Armed Police) Rules, 1946 — Rule 2, 8
High Courts25 Mar 1969Dismissed
Ananda Prasad Ray Vs State of Orissa
Orissa High Court · AIR 1969 Ori 263 : (1969) 35 CLT 585
Constitution of India, 1950 — Article 284, 324Registration of Electors Rules, 1960 — Rule 33Representation of the People Act, 1950 — Section 28
High Courts24 Mar 1969
V. BADREENARAYANAMOORTI RAJU Vs COMMISSIONER OF WEALTH-TAX, BIHAR and ORISSA.
Orissa High Court · (1969) 35 CLT 1103 : (1969) 74 ITR 405
High Courts24 Mar 1969Allowed
Baidyanath Sharma Vs Sabitribala Mitra and Others
Orissa High Court · (1969) 35 CLT 464
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 213Orissa General Clauses Act, 1937 — Section 1(3), 3(1)
High Courts22 Mar 1969
ORISSA ROAD TRANSPORT CO. LTD. Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Orissa High Court · (1969) 35 CLT 1097 : (1970) 75 ITR 126
Income Tax Act, 1961 — Section 256
High Courts21 Mar 1969Allowed
Aintha Swain Vs Nilakantha Biswal
Orissa High Court · AIR 1969 Ori 267 : (1969) 35 CLT 799
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 35
High Courts21 Mar 1969
NARASINGHMAL PREMCHAND Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Orissa High Court · (1970) 75 ITR 405
Income Tax Act, 1961 — Section 256
High Courts19 Mar 1969Dismissed
Kasinath Sahu and Others Vs State and Others
Orissa High Court · (1969) 35 CLT 603
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(3)
High Courts18 Mar 1969Dismissed
Kondra Paraja and Others Vs The State
Orissa High Court · (1969) 35 CLT 657
Criminal Procedure Code, 1898 (CrPC) — Section 164, 342Penal Code, 1860 (IPC) — Section 120B, 148, 149, 201, 302