COURT ARCHIVE

Orissa High Court judgments, 1969

301 judgments · page 16 of 16

High Courts01 Jan 1969Allowed

Tiramareddi Satyanarayan Vs State of Orissa

Orissa High Court · (1970) 36 CLT 301

Penal Code, 1860 (IPC) — Section 279, 304A, 330, 337, 338