High Courts26 Jun 1969
Jagabandhu Sahu Vs State of Orissa
Orissa High Court · AIR 1969 Ori 299 : (1969) 35 CLT 817 : (1969) 24 STC 240
Constitution of India, 1950 — Article 141Orissa Sales Tax Act, 1947 — Section 6
COURT ARCHIVE
Orissa High Court judgments, 1969
301 judgments · page 11 of 16
High Courts25 Jun 1969Dismissed
Surendra Nath Sahu Vs State of Orissa State of Orissa Vs Surendra Nath Sahu
Orissa High Court · (1969) 35 CLT 773
Criminal Procedure Code, 1898 (CrPC) — Section 14(1), 342, 537Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161
High Courts24 Jun 1969Dismissed
Naba Kishore Nayak Vs Laxminarayan Khuntia
Orissa High Court · (1969) 35 CLT 741
Partnership Act, 1932 — Section 40, 41, 42, 43, 44
High Courts24 Jun 1969
Jogendra Garabadu and Others Vs Lingaraj Patra and Others
Orissa High Court · AIR 1970 Ori 91 : (1969) 35 CLT 855 : (1969) 35 CLT 835 : (1970) CriLJ 819
Criminal Procedure Code, 1898 (CrPC) — Section 204 , 258(1)Evidence Act, 1872 — Section 101, 102, 103, 104, 114Limitation Act, 1963 — Article 74
High Courts24 Jun 1969
Sriram Chandra Das Vs Krushna Chandra Roy
Orissa High Court · (1969) 35 CLT 788 : (1970) CriLJ 264
Penal Code, 1860 (IPC) — Section 351, 352, 501, 504
High Courts23 Jun 1969Dismissed
Narottam Dass Vs The General Manager, Orissa Road Transport Company Ltd. and Others
Orissa High Court · (1969) 35 CLT 752
High Courts23 Jun 1969
M. Suryanarayan Vs State of Orissa
Orissa High Court · (1969) 35 CLT 796
Essential Commodities Act, 1955 — Section 7Orissa Food Grains Dealers Licensing Order, 1959 — Rule 2, 3(1)
High Courts23 Jun 1969Dismissed
Narottam Das Vs General Manager, Orissa Road Transport Co. Ltd. and Others
Orissa High Court · (1969) 35 CLT 752
High Courts23 Jun 1969Dismissed
Jayaram Pradhan and Others Vs Orissa Government and Others
Orissa High Court · (1969) 35 CLT 736
High Courts23 Jun 1969
Pitambar Pradhan and Others Vs State of Orissa
Orissa High Court · (1969) 35 CLT 749 : (1970) CriLJ 641
Criminal Procedure Code, 1898 (CrPC) — Section 117(1), 118
High Courts23 Jun 1969Dismissed
Hadu Parida Vs Sana Gobinda Misra
Orissa High Court · AIR 1970 Ori 32
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 22 Rule 4, Order 22 Rule 5, Order 6 Rule 2, 11
High Courts23 Jun 1969Dismissed
Prithiviraj Pailo Vs Kautuka Babi
Orissa High Court · AIR 1970 Ori 4
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, 11, 47
High Courts23 Jun 1969
Jai Biswal and Others Vs Harekrushna Swain
Orissa High Court · (1969) 35 CLT 764
Penal Code, 1860 (IPC) — Section 107, 379, 380, 381, 404Probation of Offenders Act, 1958 — Section 11, 3, 4, 4(1)
High Courts16 May 1969
Dhirendranath Das Vs State of Orissa
Orissa High Court · (1969) 35 CLT 728 : (1970) 26 STC 522
Central Sales Tax Act, 1956 — Section 3, 5
High Courts16 May 1969Dismissed
Dondapani Goudo Vs Hrushikesh Patnaik and Others
Orissa High Court · (1969) 35 CLT 821
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68, 70Orissa Money Lenders Act, 1939 — Section 17
High Courts16 May 1969Dismissed
Shri Kailash Chandra Lenka Vs Vice-chancellor Utkal University and Others
Orissa High Court · (1969) 35 CLT 715
Constitution of India, 1950 — Article 226Utkal University Act, 1966 — Section 14, 5(4), 9, 9(1), 9(2)
High Courts16 May 1969
Pritam Singh Vs State of Orissa
Orissa High Court · (1969) 35 CLT 723
Motor Vehicles Act, 1988 — Section 112Penal Code, 1860 (IPC) — Section 304A
High Courts13 May 1969Allowed
Rao and Sons and Others Vs Bijayalaxmi Das and Another
Orissa High Court · AIR 1969 Ori 301(1) : (1969) 35 CLT 678
Contract Act, 1872 — Section 2, 25(3)
High Courts01 May 1969
G.A. Natarajan Vs Republic of India
Orissa High Court · (1969) 35 CLT 1092 : (1970) CriLJ 113
Anti Corruption Laws (Amendment) Act, 1967 — Section 2(2), 2(3), 5(3)
High Courts30 Apr 1969Dismissed
State of Orissa Vs Gobind Choudhury and Sons
Orissa High Court · AIR 1969 Ori 280 : (1969) 35 CLT 592
Arbitration Act, 1940 — Section 11(1), 12(2), 8(2)Constitution of India, 1950 — Article 299(1)