High Courts25 Apr 1968Allowed
Trinath Konhara and Others Vs State of Orissa
Orissa High Court · (1968) 34 CLT 741
Penal Code, 1860 (IPC) — Section 324, 325, 34, 341, 35
COURT ARCHIVE
Orissa High Court judgments, 1968
220 judgments · page 9 of 11
High Courts25 Apr 1968
Dhanurjay Bhadai and Others Vs Dhano Ganda and Others
Orissa High Court · AIR 1968 Ori 179 : (1968) 34 CLT 1093
High Courts23 Apr 1968Allowed
Mst. Jandebi Vs Upendra Sahu and Another
Orissa High Court · AIR 1968 Ori 187 : (1968) 34 CLT 771
Hindu Succession Act, 1956 — Section 8
High Courts22 Apr 1968Dismissed
Rabeya Khatun Vs Official Liquidator, Puri Bank Ltd. and Another
Orissa High Court · (1968) 34 CLT 830
Banking Companies Act, 1949 — Section 45A, 45BCivil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Limitation Act, 1908 — Article 11, 14, 14(1), 2(7), 4
High Courts19 Apr 1968Allowed
Chaturbhuj Sahu Vs Dibakar Mallik
Orissa High Court · (1968) 34 CLT 805
Stamp Act, 1899 — Section 35, 36, 61
High Courts18 Apr 1968
Antaryami Satpathy and Others Vs The State
Orissa High Court · AIR 1968 Ori 160 : (1968) 34 CLT 723 : (1968) CriLJ 1186
Penal Code, 1860 (IPC) — Section 141, 142, 143
High Courts17 Apr 1968Dismissed
Lokanath Behera Vs Golak Behari Sahu
Orissa High Court · (1968) 34 CLT 603
Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts15 Apr 1968Dismissed
Krushna Chandra Pail Vs State of Orissa
Orissa High Court · AIR 1968 Ori 172 : (1968) 34 CLT 585
Criminal Procedure Code, 1898 (CrPC) — Section 145, 162Evidence Act, 1872 — Section 3
High Courts12 Apr 1968
Duryodhan Das and Another Vs State of Orissa
Orissa High Court · (1968) 34 CLT 545 : (1969) CriLJ 85
Penal Code, 1860 (IPC) — Section 138, 183, 188
High Courts12 Apr 1968Dismissed
Jagannath Das Vs State of Orissa and Another
Orissa High Court · AIR 1968 Ori 176 : (1968) 34 CLT 594
Pharmacy Act, 1948 — Section 1(3)
High Courts11 Apr 1968Allowed
Paramananda Mohapatra Vs The State
Orissa High Court · AIR 1968 Ori 144 : (1968) 34 CLT 627
Criminal Procedure Code, 1898 (CrPC) — Section 476, 479APenal Code, 1860 (IPC) — Section 191, 195(1), 199
High Courts11 Apr 1968Dismissed
Dr. Sk Wajid Ali Vs Mst. Jiga Bibi
Orissa High Court · AIR 1968 Ori 183 : (1968) 34 CLT 549
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, 115, 2(2)Specific Relief Act, 1877 — Section 42
High Courts10 Apr 1968Allowed
Muralidhar Naik and Another Vs Chatrubhuja Padhan and Others
Orissa High Court · (1968) 34 CLT 655
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(1)
High Courts10 Apr 1968Allowed
Sri Lachu Das and Others Vs Sri Tagannath Temple Managing Committee
Orissa High Court · (1968) 34 CLT 580
Sri Jagannath Temple (Administration) Act, 1952 — Section 5(1), 6Sri Jagannath Temple Act, 1954 — Section 15, 15(1), 21(2)
High Courts09 Apr 1968
Baidyanath Patnaik Vs State of Orissa
Orissa High Court · (1968) 34 CLT 811 : (1969) CriLJ 339
Penal Code, 1860 (IPC) — Section 161, 165, 165APolice Act, 1861 — Section 3
High Courts09 Apr 1968Allowed
Indrajit Behera and Another Vs Bhaja Meher and Another
Orissa High Court · AIR 1969 Ori 257
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 115Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 3 , 8
High Courts09 Apr 1968Partly Allowed
Kanhu Charan Behera and Another Vs Jagabandhu Behera and Others
Orissa High Court · AIR 1969 Ori 7 : (1968) 34 CLT 930
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 11, 148, 152
High Courts09 Apr 1968Dismissed
Rajkishore Das Vs Nilamani Das
Orissa High Court · AIR 1968 Ori 140 : (1968) 34 CLT 560
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 9 Rule 13, 151, 37, 38
High Courts09 Apr 1968
Gesta Gopal Day Vs Bholanath Das and Others
Orissa High Court · (1968) 34 CLT 1367
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 5, Order 32 Rule 6(1), Order 32 Rule 8, Order 32 Rule 8(1), Order 32 Rule 8(2)
High Courts02 Apr 1968Dismissed
Nishamoni Das and Others Vs Nath Das and Others
Orissa High Court · (1968) 34 CLT 908
Civil Procedure Code, 1908 (CPC) — Section 47