High Courts02 Jul 1968Dismissed
Govinda Chandra Das and Another Vs Harani Dei
Orissa High Court · AIR 1968 Ori 228
Succession Act, 1925 — Section 74
COURT ARCHIVE
Orissa High Court judgments, 1968
220 judgments · page 7 of 11
High Courts02 Jul 1968Dismissed
Sk. Mamtaj Alli Vs Sk. Alli and Others
Orissa High Court · AIR 1968 Ori 206(1) : (1968) 34 CLT 943
Transfer of Property Act, 1882 — Section 8
High Courts02 Jul 1968Dismissed
Gobardhan Das Babaji Vs Raghunandan Das Babaji and Others
Orissa High Court · AIR 1968 Ori 213 : (1968) 34 CLT 1321
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 6, Order 33 Rule 7Orissa Hindu Religious Endowments (Amendment) Act, 1952 — Section 39, 41
High Courts27 Jun 1968Allowed
Arta Pandit and Others Vs Musamet Chanduri
Orissa High Court · AIR 1968 Ori 227 : (1968) 34 CLT 988 : (1968) CriLJ 1627
Criminal Procedure Code, 1898 (CrPC) — Section 422, 423
High Courts26 Jun 1968Allowed
Sri Maguni Chandra Dwivedi Vs State of Orissa
Orissa High Court · (1968) 34 CLT 847
Land Acquisition Act, 1894 — Section 18, 3(1), 4(1)
High Courts25 Jun 1968
Sashi Bhusan Mohanti Vs State of Orissa
Orissa High Court · (1968) 34 CLT 1011 : (1969) 2 LLJ 327
High Courts25 Jun 1968Dismissed
Ersad Ali and Others Vs Muhammad Yakub Khan and Others
Orissa High Court · AIR 1969 Ori 201 : (1968) 34 CLT 835
Easements Act, 1882 — Section 13, 14
High Courts25 Jun 1968Allowed
Lakhyeswar Karmi and Others Vs Padmabati Karmi and Others
Orissa High Court · AIR 1969 Ori 10 : (1968) 34 CLT 971
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, 115Registration Act, 1908 — Section 17(1)
High Courts25 Jun 1968Dismissed
Purna Chandra Barik and Others Vs Nimei Charan Barik and Others
Orissa High Court · AIR 1968 Ori 196 : (1968) 34 CLT 853
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts25 Jun 1968Dismissed
Agadhei Mahkani and Another Vs Abhimanyu Mallik and Others
Orissa High Court · (1968) 34 CLT 873
Hindu Succession Act, 1956 — Section 14Succession Act, 1925 — Section 61, 63
High Courts24 Jun 1968Allowed
Uttareswari Rice Mill Vs Sales Tax Officer, Intelligence Wing, Vigilance and Another
Orissa High Court · AIR 1969 Ori 1 : (1968) 34 CLT 1064 : (1968) 34 CLT 1060
Orissa Sales Tax Act, 1947 — Section 12(8)
High Courts24 Jun 1968Dismissed
Bhismadev Taria and Another Vs Radhakishan Agarwalla and Others
Orissa High Court · AIR 1968 Ori 230
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1908 — Article 142 , 144Transfer of Property Act, 1882 — Section 44
High Courts24 Jun 1968Allowed
Director of Industries Vs Janardan Nanda
Orissa High Court · AIR 1969 Ori 58
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 43(3)Civil Procedure Code, 1908 (CPC) — Section 80
High Courts24 Jun 1968Dismissed
Khetrabasi Parida Vs Chaturbhuja Parida and Others
Orissa High Court · AIR 1968 Ori 236 : (1968) 34 CLT 911
Limitation Act, 1908 — Article 141, 142, 144, 28Transfer of Property Act, 1882 — Section 44
High Courts21 Jun 1968Dismissed
Sri Sita Ramachandra Mahaprabhu Vs Madano Maharana
Orissa High Court · AIR 1968 Ori 217 : (1968) 34 CLT 993
Evidence Act, 1872 — Section 45, 47, 64, 67Orissa Tenants Relief Act, 1955 — Section 10, 11, 2
High Courts20 Jun 1968
Bali Kisan and Others Vs The State
Orissa High Court · (1968) 34 CLT 975
Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 34, 441, 447
High Courts19 Jun 1968Allowed
Sujaya Misalo and Others Vs State of Orissa
Orissa High Court · (1968) 34 CLT 1004
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 32, 340, 342, 354
High Courts19 Jun 1968Allowed
Burundu @ Brundaban Bej and Others Vs Umesh Chandra Baral.
Orissa High Court · (1968) 34 CLT 924
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 427
High Courts18 Jun 1968Allowed
Musmat Khuduna Bibi alias Khatun Bibi Vs State of Orissa State of Orissa Vs Mat. Khuduna Bibi alias Khatun Bibi
Orissa High Court · (1968) 34 CLT 1043
Land Acquisition Act, 1894 — Section 18, 23, 4(1)
High Courts18 Jun 1968Dismissed
Hari Charan Das Vs Nityananda Swain and Others
Orissa High Court · (1968) 34 CLT 981
Orissa Hindu Religious Endowments Act, 1939 — Section 64Orissa Hindu Religious Endowments Act, 1951 — Section 3(15), 41, 79(2)