High Courts02 Apr 1968
Sankarsan Nath Vs Sachidananda Das
Orissa High Court · (1968) 34 CLT 460 : (1969) CriLJ 575
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Orissa High Court judgments, 1968
220 judgments · page 10 of 11
High Courts02 Apr 1968Dismissed
Srinivas Amanta Vs Sri Nanda Kishore Karna
Orissa High Court · (1968) 34 CLT 624
Orissa Grama Panchayat Act, 1964 — Section 31
High Courts01 Apr 1968
State of Orissa Vs Prasad (R.D.) and Another
Orissa High Court · (1968) 34 CLT 570 : (1969) 1 LLJ 428
Industrial Disputes Act, 1947 — Section 17, 19, 29, 32, 36A
High Courts27 Mar 1968Allowed
Surjamoni Misra Vs State of Orissa
Orissa High Court · (1968) 34 CLT 554
Penal Code, 1860 (IPC) — Section 34, 409
High Courts27 Mar 1968Allowed
Hadu Khan and Others Vs Mahadev Das and Others
Orissa High Court · AIR 1968 Ori 221 : (1968) 34 CLT 537 : (1968) CriLJ 1623
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(1)
High Courts26 Mar 1968Allowed
Sri Sri Luxminrusingh Swami and Another Vs Madhusudan Panda
Orissa High Court · (1968) 34 CLT 543
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts26 Mar 1968Dismissed
Amruta Purohitani Vs Jogesh Chandra Hota and Another
Orissa High Court · AIR 1969 Ori 5 : (1968) 34 CLT 479
Registration Act, 1908 — Section 17(1), 17(2), 18
High Courts20 Mar 1968Allowed
Arjuna Charan Patnaik Vs Purnanand Patnaik and Another
Orissa High Court · AIR 1968 Ori 207 : (1968) 34 CLT 472
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, Order 9 Rule 13Limitation Act, 1963 — Article 123, 23
High Courts18 Mar 1968Allowed
Kunja Behari Vs State of Orissa
Orissa High Court · (1968) 34 CLT 468
Opium Act, 1878 — Section 10, 9
High Courts18 Mar 1968Dismissed
Kanhei Kalar Vs State of Orissa
Orissa High Court · (1968) 34 CLT 527
Bihar and Orissa Excise Act, 1915 — Section 2(14), 47, 47(80)Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts12 Mar 1968Dismissed
Hindusthan Steel Ltd. Vs State of Orissa and Others
Orissa High Court · AIR 1968 Ori 129 : (1968) 34 CLT 437 : (1968) 17 FLR 402 : (1968) 2 LLJ 526
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 14, 15Payment of Bonus Act, 1965 — Section 2(21)
High Courts12 Mar 1968Dismissed
The Hindusthan Steel Ltd. Vs The State of Orissa and Others
Orissa High Court · (1968) 34 CLT 487
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17
High Courts11 Mar 1968Dismissed
Hadibandhu Das Vs The District Magistrate and Another
Orissa High Court · AIR 1968 Ori 148(1) : (1968) 34 CLT 420 : (1968) CriLJ 1096
Constitution of India, 1950 — Article 22(5)Preventive Detention Act, 1950 — Section 13, 13(2), 3, 7(1)
High Courts11 Mar 1968Dismissed
Hadu Samal Vs Sambari Bewa and Others
Orissa High Court · (1968) 34 CLT 516
High Courts06 Mar 1968Allowed
Narayan Prusty Vs Jagabandhu Misra and Others
Orissa High Court · (1968) 34 CLT 403
Orissa Hindu Religious Endowments Act, 1939 — Section 19, 19(1), 25, 3, 41
High Courts29 Feb 1968
Satyabadi Swain Vs Officer-in-Charge and Others
Orissa High Court · (1968) 34 CLT 448 : (1968) CriLJ 1519
Police Act, 1861 — Section 1, 30, 31
High Courts28 Feb 1968
Udayanath Mansingh and Others Vs State of Orissa
Orissa High Court · (1968) 34 CLT 391 : (1968) CriLJ 844
Criminal Procedure Code, 1898 (CrPC) — Section 117(8)
High Courts23 Feb 1968Dismissed
Daitari Sahu Vs Lokanath Baral and Others
Orissa High Court · AIR 1969 Ori 6 : (1968) 34 CLT 401 : (1969) CriLJ 229
Criminal Procedure Code, 1898 (CrPC) — Section 193(3), 195(3), 476, 476A, 476B
High Courts23 Feb 1968Allowed
Jagatbandhu Patnaik Vs Secretary Orissa Board of Secondary Education and Others
Orissa High Court · AIR 1968 Ori 169 : (1968) 34 CLT 364
Orissa Education Code — Article 287(28)Orissa Secondary Education Act, 1953 — Section 21, 22
High Courts23 Feb 1968Allowed
Baji Guru and Others Vs Gadadhar Padhan
Orissa High Court · (1968) 34 CLT 475
Criminal Procedure Code, 1898 (CrPC) — Section 145