High Courts22 Apr 1964
William Jacks and Co. Ltd. Vs State of Orissa
Orissa High Court · AIR 1965 Ori 190 : (1965) 16 STC 693
Constitution of India, 1950 — Article 245, 265, 286, 286(1)Orissa Sales Tax Act, 1947 — Section 7
COURT ARCHIVE
Orissa High Court judgments, 1964
192 judgments · page 7 of 10
High Courts22 Apr 1964Allowed
Tulsiram Sanganaria and Another Vs Smt. Anni Bai and Others
Orissa High Court · AIR 1965 Ori 9
Constitution of India, 1950 — Article 133(1)Income Tax Act, 1922 — Section 54
High Courts16 Apr 1964Dismissed
William Jacks Co. Vs State of Orissa
Orissa High Court · AIR 1965 Ori 75 : (1964) 30 CLT 553 : (1964) 15 STC 855
Constitution of India, 1950 — Article 226Orissa Sales Tax Act, 1947 — Section 14
High Courts14 Apr 1964Dismissed
Bholanath Naik and Others Vs Krupasindhu Naik and Others
Orissa High Court · AIR 1964 Ori 215
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Limitation Act, 1908 — Section 11, 13, 15, 17, 18
High Courts14 Apr 1964Dismissed
B. Kurmanaikulu Vs District Mechanical Engineer, South Eastern Railway
Orissa High Court · AIR 1964 Ori 253 : (1965) 1 LLJ 181
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 161, 95
High Courts10 Apr 1964Allowed
Sita Dei Vs Daitary Mohanty and Others
Orissa High Court · AIR 1964 Ori 224 : (1966) 32 CLT 985
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 49, 71, 72, 73, 74
High Courts09 Apr 1964Dismissed
N.N. Soor Vs State of Orissa
Orissa High Court · (1965) 31 CLT 83 : (1964) 15 STC 872
Orissa Sales Tax Act, 1947 — Section 12(8), 24(1)
High Courts09 Apr 1964Dismissed
Dr. Jnanendra Nath Das Vs State of Orissa
Orissa High Court · AIR 1964 Ori 241 : (1965) 1 LLJ 173
Constitution of India, 1950 — Article 226, 311, 311(2)Limitation Act, 1908 — Article 102
High Courts08 Apr 1964Dismissed
Ekadas Patra and Others Vs The State
Orissa High Court · (1964) 30 CLT 544
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 411, 414, 457
High Courts08 Apr 1964
Nalha Balabantra Vs The State
Orissa High Court · (1964) 30 CLT 468 : (1966) CriLJ 493
Penal Code, 1860 (IPC) — Section 302, 97, 99
High Courts07 Apr 1964Allowed
Union of India (UOI) Vs The Cuttack Cycle Supply and Co.
Orissa High Court · AIR 1965 Ori 4
Railways Act, 1890 — Section 74D
High Courts31 Mar 1964
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs RUPSA RICE MILL.
Orissa High Court · (1965) 31 CLT 151 : (1964) 54 ITR 328
Income Tax Act, 1922 — Section 28(1)(c), 66(2)
High Courts31 Mar 1964Allowed
Adhikari Narayanamma Vs Adhikari Thabitinaidu
Orissa High Court · AIR 1964 Ori 212
Limitation Act, 1908 — Article 91Transfer of Property Act, 1882 — Section 122 , 123
High Courts31 Mar 1964Dismissed
Sadhucharan Patri Vs Sudarshan Patri and Others
Orissa High Court · AIR 1965 Ori 2
Civil Procedure Code, 1908 (CPC) — Section 11 , 47Limitation Act, 1908 — Article 138
High Courts26 Mar 1964
Raimon Ho and Another Vs The State
Orissa High Court · AIR 1965 Ori 6 : (1964) 30 CLT 460 : (1965) CriLJ 55
Criminal Procedure Code, 1898 (CrPC) — Section 248, 403
High Courts25 Mar 1964
Kanduri Misra Vs Sahadeb Kunda and Others
Orissa High Court · (1965) 31 CLT 625 : (1965) CriLJ 295
Penal Code, 1860 (IPC) — Section 379, 426, 447
High Courts25 Mar 1964Dismissed
Mahadeb Prasad Gupta and Another Vs The State
Orissa High Court · AIR 1964 Ori 260 : (1964) 30 CLT 398 : (1964) CriLJ 694 : (1964) 9 FLR 229
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts24 Mar 1964Allowed
Shyamsundar Singh Vs The State
Orissa High Court · (1965) 31 CLT 237
Penal Code, 1860 (IPC) — Section 409
High Courts24 Mar 1964Dismissed
Sajjan Das and Another Vs The State
Orissa High Court · AIR 1964 Ori 251 : (1964) CriLJ 567
Penal Code, 1860 (IPC) — Section 34, 97
High Courts23 Mar 1964Dismissed
Daitari Das Vs Kulamani Panda and Others
Orissa High Court · AIR 1965 Ori 21 : (1964) 30 CLT 500 : (1965) CriLJ 191
Criminal Procedure Code, 1898 (CrPC) — Section 162, 162(1)Evidence Act, 1872 — Section 145, 3