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Orissa High Court judgments, 1964

192 judgments · page 10 of 10

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High Courts14 Jan 1964Allowed

Ambarish Misra Vs The State of Orissa

Orissa High Court · AIR 1965 Ori 215

Constitution of India, 1950 — Article 226Orissa Estates Abolition Act, 1951 — Section 7(1)
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High Courts08 Jan 1964Dismissed

Dewan Chitra Bhanu Singh Rai Vs Balmukund Singh Rai

Orissa High Court · (1965) 31 CLT 932

Orissa Estates Abolition Act, 1951 — Section 18, 18(1), 2, 3Transfer of Property Act, 1882 — Section 100
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High Courts08 Jan 1964Dismissed

Govinda Sabat Vs State of Orissa

Orissa High Court · AIR 1964 Ori 189

Limitation Act, 1908 — Article 110, 115, 74
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High Courts08 Jan 1964Allowed

Padma Charan Mohapatra Vs Superintendent of Police, cum Taxing authority of Phulbani

Orissa High Court · AIR 1965 Ori 71 : (1964) 30 CLT 271

Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 12A(1)General Clauses Act, 1897 — Section 9
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High Courts08 Jan 1964Dismissed

Batakrishna Das Adhikari and Others Vs Malati Das Adhikarini and Another

Orissa High Court · (1965) 31 CLT 361

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High Courts08 Jan 1964Dismissed

Haribandhu Mohanty Vs Harekrushna Behera and Others

Orissa High Court · AIR 1964 Ori 220

Limitation Act, 1908 — Article 142 , 144
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High Courts07 Jan 1964Dismissed

A. Venkata Rao Vs State of Orissa and Others

Orissa High Court · (1964) 30 CLT 336

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High Courts04 Jan 1964Allowed

Banamali Mohapatra Vs Bajra Nahak and Others

Orissa High Court · AIR 1964 Ori 204 : (1964) 30 CLT 379 : (1964) CriLJ 326

Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
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High Courts03 Jan 1964Allowed

Bhagaban Panda and Others Vs Bairagi Naik and Others

Orissa High Court · AIR 1964 Ori 165

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 41 Rule 22
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High Courts03 Jan 1964Allowed

Harekrushna Sahoo Vs Kshetra Bara

Orissa High Court · AIR 1964 Ori 237

Registration Act, 1908 — Section 17(1), 17(2), 49
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High Courts03 Jan 1964

Bharat Pati Vs Brundaban Panda

Orissa High Court · (1964) 30 CLT 356

Criminal Procedure Code, 1898 (CrPC) — Section 107, 109, 110, 145, 146
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High Courts02 Jan 1964Dismissed

Biswanath Das and Another Vs Jagannath Misra and Another

Orissa High Court · (1965) 31 CLT 189

Orissa Hindu Religious Endowments Act, 1951 — Section 3(6), 44
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