High Courts08 May 1964Allowed
Khandeswar Champati and Others Vs Gokulananda Jena and Others
Orissa High Court · AIR 1965 Ori 91 : (1965) 31 CLT 177
Easements Act, 1882 — Section 15, 18, 2, 22, 27
COURT ARCHIVE
Orissa High Court judgments, 1964
192 judgments · page 6 of 10
High Courts07 May 1964
Nowranglal Agarwala Vs State of Orissa
Orissa High Court · AIR 1965 Ori 44 : (1965) 16 STC 271
Evidence Act, 1872 — Section 115Orissa Sales Tax Act, 1947 — Section 2, 5, 5(1)A, 9Orissa Sales Tax Rules, 1947 — Rule 21(2), 27(2), 7(1)
High Courts07 May 1964Allowed
Jasoda Sahuani and Others Vs Satyabhama Sahuani and Another
Orissa High Court · AIR 1965 Ori 28 : (1966) 32 CLT 210
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts06 May 1964Allowed
Dr. Miss Binapani Dei Vs State of Orissa and Others
Orissa High Court · AIR 1965 Ori 81 : (1965) 1 LLJ 335
Constitution of India, 1950 — Article 226, 311, 311(2)Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 13, 15Orissa General Financial Rules, 1959 — Rule 65
High Courts06 May 1964Dismissed
Rema Naik and Others Vs The State
Orissa High Court · AIR 1965 Ori 31 : (1964) 30 CLT 517
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164Evidence Act, 1872 — Section 154, 30
High Courts06 May 1964Allowed
Ganesh Chandra Misra Vs Artatrana Misra and Others
Orissa High Court · AIR 1965 Ori 17
Arbitration Act, 1940 — Section 16, 28, 28(2), 3, 30Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 158, 5
High Courts05 May 1964Dismissed
Superintendent, Mines and Quarries, Bisra Stone Lime Co. Ltd. Vs Presiding Officer, Industrial Tribunal and Another
Orissa High Court · (1965) 31 CLT 157
Constitution of India, 1950 — Article 226, 227, 311
High Courts05 May 1964Dismissed
Superintendent, Mines and Quarries, Bisra Stono Lime Co. Ltd. Vs Presiding Officer, Industrial Tribunal and Another
Orissa High Court · AIR 1965 Ori 24 : (1965) 1 LLJ 247
Industrial Disputes Act, 1947 — Section 17A, 33(2), 33(5)
High Courts05 May 1964Dismissed
Nowranglal Agarwala Vs State of Orissa
Orissa High Court · (1965) 31 CLT 193
Evidence Act, 1872 — Section 115Income Tax Act, 1961 — Section 25(A), 26(A)Orissa Sales Tax Act, 1947 — Section 2, 21(2), 24(1), 5(2), 5(2A)
High Courts02 May 1964Dismissed
Kapila Danta and Others Vs Dasa Danta and Another
Orissa High Court · (1964) 30 CLT 404
Evidence Act, 1872 — Section 68Sonepur Bhumi Bidhi (Land Laws) Act — Section 21, 22
High Courts01 May 1964Dismissed
Pakulu Majhi and Others Vs Subhadra Bhotruni
Orissa High Court · (1965) 31 CLT 91
High Courts30 Apr 1964Dismissed
Mohammed Abu Ahmed Vs Collector of Cuttack and Others
Orissa High Court · (1965) 31 CLT 917
Constitution of India, 1950 — Article 226, 227Orissa Tenants Relief (Amendment) Act, 1962 — Section 11A, 29Orissa Tenants Relief Act, 1955 — Section 10(1), 11A, 11A(1), 11A(4), 15
High Courts30 Apr 1964Dismissed
Hindusthan Steel Ltd. Vs Workers of Refractories Department, Hindusthan Steel Ltd. and Another
Orissa High Court · AIR 1965 Ori 131 : (1965) 10 FLR 54 : (1965) 1 LLJ 253
Industrial Disputes Act, 1947 — Section 10, 10(4)
High Courts30 Apr 1964Allowed
Rasi Dei Vs Bikal Maharana and Others
Orissa High Court · AIR 1965 Ori 20
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts30 Apr 1964Allowed
Mst. Nilabati Padhiani and Others Vs Pirabati Padhiani and Others
Orissa High Court · AIR 1964 Ori 258
Limitation Act, 1908 — Article 144
High Courts28 Apr 1964Dismissed
Bhagabat Patnaik and Others Vs Madhusudhan Panda and Others
Orissa High Court · AIR 1965 Ori 11
Limitation Act, 1908 — Article 139Transfer of Property Act, 1882 — Section 111
High Courts27 Apr 1964Dismissed
Dwarika Prasad Sharma Vs State of Orissa and Others
Orissa High Court · (1965) 16 STC 144
Constitution of India, 1950 — Article 226, 227
High Courts25 Apr 1964
Rukmini Bai Rathor Vs Commissioner of Wealth Tax
Orissa High Court · AIR 1964 Ori 274 : (1964) 54 ITR 430
Hindu Succession Act, 1956 — Section 14Wealth Tax Act, 1957 — Section 3
High Courts25 Apr 1964Allowed
Ramchandra Nahaka and Others Vs Bharat Rana
Orissa High Court · AIR 1967 Ori 38
Civil Procedure Code, 1908 (CPC) — Section 11, 151, 47
High Courts22 Apr 1964Dismissed
Ratnakar Sahu Vs The Union of India (UOI)
Orissa High Court · AIR 1967 Ori 48
Limitation Act, 1908 — Article 31