High Courts05 Aug 1957Allowed
Lokanath Das and Others Vs The State
Orissa High Court · (1958) 24 CLT 123
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 555
COURT ARCHIVE
Orissa High Court judgments, 1957
116 judgments · page 4 of 6
High Courts29 Jul 1957Dismissed
Digambar Aruk and Others Vs Nanda Aruk and Others
Orissa High Court · AIR 1957 Ori 281 : (1957) CriLJ 1437
Bar Councils Act, 1926 — Section 14, 4Constitution of India, 1950 — Article 19, 19(1), 22, 22(1), 22(2)Criminal Procedure Code, 1898 (CrPC) — Section 356, 364
High Courts25 Jul 1957
Jeypore Sugar Company, Ltd. Vs Labour Appellate Tribunal of India and Another
Orissa High Court · (1958) 24 CLT 148 : (1958) 2 LLJ 91
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 2, 23, 7
High Courts19 Jul 1957Allowed
Loki Prasad Ram and Others Vs State of Orissa and Another
Orissa High Court · AIR 1957 Ori 258
Constitution of India, 1950 — Article 226, 265Orissa Grama Panchayat Act, 1948 — Section 44(2), 8, 98(1)Orissa Grama Panchayat Rules, 1949 — Rule 248
High Courts19 Jul 1957
Raghunath Lenka Vs Karunakar Rout and Another
Orissa High Court · AIR 1957 Ori 257
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 86
High Courts18 Jul 1957Dismissed
Maheswari Prasad Deo Vs The State of Orissa and Others
Orissa High Court · AIR 1957 Ori 219
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 80
High Courts18 Jul 1957Allowed
Somanath Dixit Vs The State of Orissa and Others
Orissa High Court · (1957) 23 CLT 373
Orissa Grama Panchayat Act, 1964 — Section 16Orissa Grama Panchayat Rules, 1968 — Rule 10, 11, 24, 31, 8
High Courts16 Jul 1957
Dasarathi Mohapatra Vs State of Orissa
Orissa High Court · AIR 1957 Ori 228 : (1957) 23 CLT 346 : (1957) 8 STC 720
Contract Act, 1872 — Section 188Orissa Sales Tax Act, 1947 — Section 2
High Courts12 Jul 1957
Khetro Nahako and Another Vs Sukuru Panda
Orissa High Court · AIR 1957 Ori 224 : (1957) 23 CLT 359
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 38Limitation Act, 1908 — Article 99
High Courts11 Jul 1957
Syam Sundar Misra Vs The State of Orissa and Another
Orissa High Court · AIR 1957 Ori 222
Constitution of India, 1950 — Article 226, 311
High Courts03 May 1957Allowed
Namdeo Sindhi and Others Vs The State
Orissa High Court · AIR 1958 Ori 20 : (1958) CriLJ 67
Criminal Procedure Code, 1898 (CrPC) — Section 369, 430
High Courts29 Apr 1957Allowed
K.C. Sahoo and Another Vs Republic of India
Orissa High Court · (1967) 33 CLT 649
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 161, 165APrevention of Corruption Act, 1988 — Section 5(2)
High Courts26 Apr 1957Allowed
Hara Bewa and Others Vs Banchanidhi Barik and Others
Orissa High Court · AIR 1957 Ori 243 : (1957) 23 CLT 374
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 54
High Courts25 Apr 1957Dismissed
Biswambhar Singh and Another Vs The State of Orissa and Another
Orissa High Court · AIR 1957 Ori 247
Constitution of India, 1950 — Article 14, 17(2), 254, 254(2), 31Orissa Estates Abolition Act, 1951 — Section 2
High Courts24 Apr 1957Allowed
Bihari Mandal Vs State of Orissa
Orissa High Court · AIR 1957 Ori 260 : (1957) 23 CLT 311 : (1957) CriLJ 1300
Evidence Act, 1872 — Section 114, 133
High Courts23 Apr 1957
Orient Paper Mills Ltd. Vs Sitaram Agarwala
Orissa High Court · AIR 1957 Ori 276
Evidence Act, 1872 — Section 92Orissa Tenancy Act, 1913 — Section 232Transfer of Property Act, 1882 — Section 106, 107, 117
High Courts23 Apr 1957Allowed
Hira Meher and Another Vs Birbal Prasad Agarwala
Orissa High Court · (1957) 04 OHC CK 0012
Civil Procedure Code, 1908 (CPC) — Section 107Evidence Act, 1872 — Section 34, 5
High Courts22 Apr 1957Dismissed
Chintamoni Pratihari and others Vs The State of Orissa
Orissa High Court · (1957) 23 CLT 245
High Courts22 Apr 1957Dismissed
Haribandhu Mohanty Vs Harekrishna Behera and Others
Orissa High Court · AIR 1957 Ori 280 : (1957) 23 CLT 319
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Suits Valuation Act, 1887 — Section 9
High Courts22 Apr 1957Allowed
Banchhanidhi Naik Vs Collector of Balasore
Orissa High Court · AIR 1957 Ori 274 : (1957) 23 CLT 285
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 41 Rule 13, 11, 38, 51