High Courts14 Oct 1957Dismissed
Fatechand and Sons Vs Commissioner of Income Tax
Orissa High Court · AIR 1958 Ori 22
Income Tax Act, 1922 — Section 2(11), 23, 23(3), 66, 66(1)
COURT ARCHIVE
Orissa High Court judgments, 1957
116 judgments · page 3 of 6
High Courts25 Sept 1957Dismissed
Jogeswar Sahu Vs Bishnu Majhi and Another
Orissa High Court · AIR 1958 Ori 145
Central Provinces Land Revenue Act, 1881 — Section 65A(4)Central Provinces Tenancy Act, 1898 — Section 45(1), 94Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 100 , 101
High Courts25 Sept 1957
Ananta Charan Panda and Others Vs Auntha Subudbi and Others
Orissa High Court · AIR 1957 Ori 214 : (1961) 27 CLT 100 : (1957) 23 CLT 176 : (1957) CriLJ 1151
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts25 Sept 1957Dismissed
Keluni Dei and Another Vs Jagabandhu Naik and Others
Orissa High Court · AIR 1958 Ori 47
Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts20 Sept 1957Allowed
Sadasiv Das and Others Vs State of Orissa
Orissa High Court · AIR 1958 Ori 51 : (1958) 24 CLT 1 : (1958) CriLJ 534
Evidence Act, 1872 — Section 114, 9Penal Code, 1860 (IPC) — Section 411, 412
High Courts20 Sept 1957Dismissed
Gurrala Jaggarao and Others Vs Gopisetti Bhaaskara Ramchandra Rao Dora
Orissa High Court · AIR 1958 Ori 58
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, 11Limitation Act, 1908 — Article 142, 144
High Courts13 Sept 1957Allowed
State Vs Basudeb Senapati and Others Basudeb Senapati and Others Vs State of Orissa
Orissa High Court · (1957) 23 CLT 449
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 16, 16(1), 16(2)Penal Code, 1860 (IPC) — Section 109, 147, 148, 188, 302
High Courts13 Sept 1957
Panchanan Dalai and Another Vs Lakshmidhar Dalai and Others
Orissa High Court · AIR 1958 Ori 65 : (1957) 23 CLT 440
High Courts13 Sept 1957
Patar Munda Vs State of Orissa
Orissa High Court · AIR 1958 Ori 69 : (1957) 23 CLT 428 : (1958) CriLJ 541
Contempt of Courts Act, 1971 — Section 1Criminal Procedure Code, 1898 (CrPC) — Section 218Penal Code, 1860 (IPC) — Section 324, 353
High Courts10 Sept 1957Allowed
Kashinath Patro and Another Vs State of Orissa
Orissa High Court · (1958) 24 CLT 23
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 117, 302, 323, 34
High Courts03 Sept 1957
Epari Chinnakrishna Murty Vs Sales Tax Officer
Orissa High Court · (1957) 23 CLT 423 : (1957) 8 STC 862
Constitution of India, 1950 — Article 226, 227
High Courts03 Sept 1957Allowed
Budhi Jena Vs Dhobai Naik and Another
Orissa High Court · AIR 1958 Ori 7 : (1958) 24 CLT 100
Civil Procedure Code, 1908 (CPC) — Section 100, 101Guardians and Wards Act, 1890 — Section 21Hindu Minority and Guardianship Act, 1956 — Section 10
High Courts02 Sept 1957Dismissed
Ramakrushna Mohapatra and Others Vs Gangadhar Mohapatra and Others
Orissa High Court · AIR 1958 Ori 26
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 13 Rule 3, 100, 9Evidence Act, 1872 — Section 13, 64, 90
High Courts30 Aug 1957Dismissed
Madan Lal Jojodia Vs The State
Orissa High Court · AIR 1958 Ori 1 : (1958) CriLJ 59
Criminal Procedure Code, 1898 (CrPC) — Section 94Evidence Act, 1872 — Section 74, 74(1), 75Penal Code, 1860 (IPC) — Section 409
High Courts29 Aug 1957Allowed
Nityananda Mohanta and Others Vs State of Orissa
Orissa High Court · (1958) 24 CLT 299
Penal Code, 1860 (IPC) — Section 504
High Courts27 Aug 1957Allowed
Sharif Beg Vs Golam Mahammed
Orissa High Court · (1957) 23 CLT 471
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 426, 447
High Courts20 Aug 1957Dismissed
Mahabir Prasad Agarwala and Another Vs The State
Orissa High Court · AIR 1958 Ori 11 : (1957) 23 CLT 395 : (1958) CriLJ 63
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 190(1), 200, 202
High Courts14 Aug 1957Dismissed
Jagannath Pratihari and Others Vs Lokonath Patnaik and Others
Orissa High Court · (1958) 24 CLT 43
High Courts14 Aug 1957Dismissed
Paika Padhano Vs Pindiko Patro
Orissa High Court · AIR 1958 Ori 15 : (1957) 23 CLT 403
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 19, 265, 31(1)
High Courts13 Aug 1957Dismissed
State Vs Jugal Kishore Nanda
Orissa High Court · AIR 1957 Ori 268 : (1957) 23 CLT 410 : (1957) CriLJ 1431
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 405, 409, 477A