COURT ARCHIVE

Orissa High Court judgments, 1957

116 judgments · page 6 of 6

High Courts04 Feb 1957

Orient Paper Mills Ltd. Vs State of Orissa and Others

Orissa High Court · AIR 1957 Ori 240 : (1957) 8 STC 749

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 286(1)Orissa Sales Tax Act, 1947 — Section 12, 12(1), 12(7), 14, 22

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High Courts04 Feb 1957Dismissed

Dasarathi Chowdhuri Vs Nilamboro Subudhi Ors.

Orissa High Court · (1957) 23 CLT 249

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High Courts01 Feb 1957Allowed

Nanagaram alias Nanakram Agarwala Vs Nirmal Prasad Halwai and Another

Orissa High Court · (1957) 23 CLT 338

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 145, 24, 47Contract Act, 1872 — Section 135, 137, 185

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High Courts01 Feb 1957Dismissed

Gudla Venkataratnamma and Others Vs Sindhiri Satyanarayana and Others

Orissa High Court · AIR 1957 Ori 226 : (1957) 23 CLT 188

Contract Act, 1872 — Section 2Oaths Act, 1873 — Section 12, 8, 9

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High Courts01 Feb 1957Dismissed

Jaladhar Behera and Others Vs Bhubaneswar Padhan

Orissa High Court · (1957) 23 CLT 157

Penal Code, 1860 (IPC) — Section 441, 448

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High Courts31 Jan 1957

Haramani Devi and Others Vs Balaram Panda and Others

Orissa High Court · AIR 1957 Ori 109 : (1957) 23 CLT 152

Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133

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High Courts31 Jan 1957

New Orissa Transport Company Private Ltd. Vs Regional Transport Authority and Another

Orissa High Court · AIR 1957 Ori 121 : (1957) 23 CLT 134

Motor Vehicles Act, 1939 — Section 47, 58, 58(2)Orissa Motor Vehicles (Amendment) Act, 1948 — Section 1(3)

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High Courts29 Jan 1957Dismissed

Arta Rout Vs Bhagabat Baral and Another

Orissa High Court · AIR 1957 Ori 157 : (1957) 23 CLT 142

Transfer of Property Act, 1882 — Section 41

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High Courts10 Jan 1957Allowed

Lakshmi Setti and Others Vs The State

Orissa High Court · AIR 1957 Ori 190 : (1957) CriLJ 988

Criminal Procedure Code, 1898 (CrPC) — Section 225Penal Code, 1860 (IPC) — Section 147, 441, 442, 448

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High Courts09 Jan 1957

Kasinath Poddar and Another Vs The State

Orissa High Court · AIR 1957 Ori 93 : (1957) 23 CLT 217 : (1957) CriLJ 527

Dangerous Drugs (Import, Export and Transshipment) Rules, 1933 — Rule 11, 4(1)Dangerous Drugs Act, 1930 — Section 2, 7(2)Opium Act, 1878 — Section 4, 9

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High Courts09 Jan 1957Allowed